SUHANE NEWS AGENCIES,JABALPUR vs. INCOMETAX OFFICER WARD 1(1), JABALPUR
ITA 144/JAB/2024Status: DisposedITAT Jabalpur28 August 2025AY 2017-182 pages
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Income Tax Appellate Tribunal, JABALPUR BENCH “SMC”, JABALPUR
Before: SHRI ANADEE NATH MISSHRA
For Appellant: Shri Sachin Bajpai, Advocate
(A) This appeal vide I.T.A. No.144/JBP/2024 has been filed by the assessee for assessment year 2017-18 against impugned appellate order dated 22/01/2024 (DIN & Order No.ITBA/NFAC/S/250/2023- 24/1059987472(1) of Commissioner of Income Tax (Appeals) [“CIT(A)
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