← All Benches

ITAT Delhi Bench

80,037 judgments

COMMISSIONER OF INCOME TAX vs DLF INDUSTRIES LTD.

ITA - 723 / 200710/8/2007

COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.

ITA - 726 / 20079/8/2007

THE COMMISSIONER OF INCOME TAX DELHI X vs RASHI AGGARWAL

ITA - 720 / 20079/8/2007

SUHIR ENGINEERING CO vs ASSTT. COMMISSIONR OF INCOME TAX

ITA - 724 / 20079/8/2007

COMMISSIONER OF INCOME TAX TDS vs GLOBAL INFOSYSTEMS LTD.

ITA - 703 / 20076/8/2007

DIRECTOR OF INCOME TAX EXEMPTI vs ANGREJI HATAO NIDHI

ITA/1075/200631/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

Director of Income Tax (Exemption) vs Angreji Hatao Nidhi

ITA-1075/200631/7/2007

COMMISSIONER OF INCOME TAX DELHI XI vs RAMAN KUMAR SOOD

ITA - 718 / 200730/7/2007

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

ITA/206/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD

ITA/128/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs GENERAL ENGINEERING WORKS

ITA - 678 / 200725/7/2007

DIRECTOR OF INCOME TAX vs PAN AM SAT INTERNATIONAL CONNE

ITA - 639 / 200725/7/2007

MARVEL POLYMERS P.LTD. vs COMMISISONER OF INCOME TAX II

ITA/612/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

ITA/112/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

DEV FEATURES P.LTD. vs A.C.I.T.

ITA/79/200713/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

RAJEEV TANDON vs ASSITANT COMMISSIONER OF INCOM

ITA/77/200713/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

DIRECTOR OF INCOME TAX (EXEMPT vs TOOL ROOM & TRAINING CENTRE

ITA - 555 / 200712/7/2007

COMMISSIONER OF INCOME TAX vs IFCI VENTURE CAPITAL FUNDS LTD

ITA - 570 / 200711/7/2007

COMMISSIONWER OF INCOME TAX vs NHK JAPAN BROADCASTING CORPORATION

ITA - 592 / 20076/7/2007

DIRECTOR OF INCOME TAX INTER. TAXATION vs KLM ROYAL DUTCH AIRLINES

ITA/771/20065/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA