COMMISSIONER OF INCOME TAX vs. M/S PALI TEXTILE COMMON EFFLUENT TREATMENT PLANT

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Empire Industries Ltd. v. Union of India

  3 SCC 314 · 1985
  38 citing
• 1 SCR 490; Lakshmi Raman Acharya v. Chandan Singh & Ors.

  1 SCC 260 · 1985
  14 citing
• Arul Raja v. State of Tamil Nadu

  8 SCC 233 · 2001
  13 citing
• Rayala Corporation (P) Ltd. v. Enforcement

  2 SCR 412 · 1969
  13 citing
• Madan Lal Agarwal v. Rajiv Gandhi

  1 SCC 442 · 1973 · SC
  11 citing
• Ram Sharan Yadav v. Thakur Muneshwar Nath Singh and Others

  4 SCC 649 · 1984
  7 citing
• Jumuna Prasad Mukhariya & Others v. Lachhi Ram & Others

  2 SCC 660 · 1974
  6 citing
• L.R.SHIVARAMAGOWDA v. T.M.CHANDRASHEKAR

  1 SCC 666 · 1999
  6 citing
• UDHAV SINGH v. MADHAV RAO SCINDIA

  1 SCC 511 · 1977
  5 citing
• 1) Karim Uddin Barbhuiya v. Aminul Haque Laskar and Ors.

  2024 SCC OnLine SC 509 · 2024
  4 citing
• 1) Karim Uddin Barbhuiya v. Aminul Haque Laskar and Ors., 2024 SCC Online SC 509 2) Ajmera Shyam v. Kova Laxmi and ors.

  2025 SCC OnLine SC 1723 · 2025
  4 citing
• 10 SCC 547

  10 SCC 547 · 2014
  4 citing
• 2 SCC 45

  2 SCC 45
  4 citing
• 2022 SCC OnLine SC 1218

  2022 SCC OnLine SC 1218 · 2022
  4 citing
• 2023 SCC OnLine SC 1367

  2023 SCC OnLine SC 1367 · 2023
  4 citing
• 2025 SCC OnLine DEL 694

  2025 SCC OnLine DEL 694 · 2025
  4 citing
• 2025 SCC OnLine SC 2240

  2025 SCC OnLine SC 2240 · 2025
  4 citing
• 2026 SCC OnLine SC 573

  2026 SCC OnLine SC 573 · 2026
  4 citing
• 7 SCC 512

  7 SCC 512 · 2017
  4 citing
• 8 SCC 233 6) Sidik Mahomed Shah v. Mt. Saran, 1929 SCC Online PC 79 7) L. Shivramagowda v. T. M Chandrashekhar

  10 SCC 541 · 2009
  4 citing
• Bhingardive v. Anil Yeshwant Desai, 2024 SCC Online Bom 3303 15) Kameng Dolo v. Atum Welly

  2025 SCC OnLine DEL 695 · 2025
  4 citing
• Dasanglu Pul v. Lupalum Kri, 2023 SCC Online SC 1367 14) Mahendra Tulsiram Bhingardive v. Anil Yeshwant Desai

  2024 SCC OnLine BOM 3303 · 2024
  4 citing
• Karimuddin Barbhuiya v. Aminul Haque Laskar

  2024 SCC OnLine 509 · 2024
  4 citing
• Lakshmaiah vs. Kommuri Pratap Reddy & Ors. 2012 (7) SCC 788 5) Kimneo Haokip Hangshing v. Kenn Raikhan & Ors.

  2024 SCC OnLine SC 2548 · 2024
  4 citing
• Manphul Singh v. Surinder Singh

  1 SCR 52 · 1974
  4 citing
• Rahim Khan v. Khurshid Ahmed and Others

  5 SCR 12 · 1964
  4 citing
• Rahim Khan v. Khurshid Ahmed & Ors.

  1 SCR 490 · 1977
  4 citing
• Santhana Kumar and Ors., 2023 SCC OnlineSC 573 10) C. P. John v. Babu M. Paliserry

  11 SCC 390 · 2012
  4 citing
• SC 2240 4) Udhav Singh v. Madhav Rao Scindia, (1977) 1 SCC 511 5) Hari Shanker Jain v. Sonia Gandhi

  1929 SCC OnLine PC 79 · 1929
  4 citing