Bhingardive v. Anil Yeshwant Desai, 2024 SCC Online Bom 3303 15) Kameng Dolo v. Atum Welly
2025 SCC OnLine DEL 695Reported decision2025#19797 most cited
4
judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.