UDHAV SINGH v. MADHAV RAO SCINDIA

Principal Commissioner of Income Tax-1 vs. Pratap Technocrats Pvt. Ltd

Bench: INDERJEET SINGH,VINOD KUMAR BHARWANI

Commissioner of Income Tax vs. M/S Pali Textile Common Effluent Treatment Plant

Bench: SHREE CHANDRASHEKHAR,KULDEEP MATHUR

Pr. Commissioner of Income Tax-I vs. Shri Gulab Singh Bhandari

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

Principal Commnr of Income Tax-1, Khurdha vs. Mamata Mohapatra

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

Sri.D.K.Sidram vs. Sri.Eshwar Bhimanna Khandre & Ors

Bench: The Hon'Ble Mr. Justice Krishna S.Dixit

…- - 1 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 5TH DAY OF JANUARY, 2022 BEFORE THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT ELECTION PETITION NO.200001 OF 2018 BETWEEN: SRI. D.K SIDRAM, S/O SRI.DHULAPPA, AGED ABOUT 49 YEARS, KESAR JAWALGA VILLAGE, BHALKI TALUK, BIDAR DISTRICT – 585 416. … PETITIONER (BY SRI. UDAYA HOLLA, SENIOR COUNSEL, A/W SRI. SANTHOSH S GOGI, ADVOCATE) AND: 1. SRI. ESHWAR BHIMANNA KHANDRE, S/O MR. BHIMANNA KHANDRE, AGED ABOUT 56 YEARS, RESIDING AT NO.4/6/92, KHANDRE GALLI, BHALKI, AT POST BHALKI, BHALKI TALUK, BIDAR DISTRICT, PIN COD…