SC 2240 4) Udhav Singh v. Madhav Rao Scindia, (1977) 1 SCC 511 5) Hari Shanker Jain v. Sonia Gandhi

1929 SCC OnLine PC 79Reported decision1929#19662 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.

Judgments citing SC 2240 4) Udhav Singh v. Madhav Rao Scindia, (1977) 1 SCC 511 5) Hari Shanker Jain v. Sonia Gandhi

SC 2240 4) Udhav Singh v. Madhav Rao Scindia, (1977) 1 SCC 511 5) Hari Shanker Jain v. Sonia Gandhi (1929 SCC OnLine PC 79) — Cited in 4 Judgments | BharatTax