Rahim Khan v. Khurshid Ahmed and Others

5 SCR 12Reported decision1964#20996 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.

Judgments citing Rahim Khan v. Khurshid Ahmed and Others

Rahim Khan v. Khurshid Ahmed and Others (5 SCR 12) — Cited in 4 Judgments | BharatTax