Karimuddin Barbhuiya v. Aminul Haque Laskar

2024 SCC OnLine 509Reported decision2024#19790 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.

Judgments citing Karimuddin Barbhuiya v. Aminul Haque Laskar

Karimuddin Barbhuiya v. Aminul Haque Laskar (2024 SCC OnLine 509) — Cited in 4 Judgments | BharatTax