Manphul Singh v. Surinder Singh

1 SCR 52Reported decision1974#18539 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.

Judgments citing Manphul Singh v. Surinder Singh

Manphul Singh v. Surinder Singh (1 SCR 52) — Cited in 4 Judgments | BharatTax