1) Karim Uddin Barbhuiya v. Aminul Haque Laskar and Ors.
2024 SCC OnLine SC 509Reported decision2024#19795 most cited
4
judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.
judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.