Rahim Khan v. Khurshid Ahmed & Ors.
1 SCR 490Reported decision1977#18538 most cited
4
judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.
judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.