Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
REETA SINGH,BOKARO vs ITO WARD 3(1), BOKARO/, BOKARO
ITA 154/RAN/2026[2016-17]Status: DisposedITAT RanchiAY 2016-17
DHARMENDRA KUMAR SHARMA,GIRIDIH vs THE ASSESSING OFFICER ASSESSMENT UNIT INCOME TAX DEPARTMENT, GIRIDIH
ITA 149/RAN/2026[2022-23]Status: DisposedITAT RanchiAY 2022-23
AXIS DISTRIBUTORS PVT. LTD., KOLKATA,KOLKATA vs ACIT/DCIT, CENTRAL CIRCLE-1, RANCHI, RANCHI
ITA 139/RAN/2026[2016-17]Status: DisposedITAT RanchiAY 2016-17
LATE AJAY KUMAR LABH,RANCHI vs CIT(APPEALS), DELHI
ITA 108/RAN/2026[2016-17]Status: DisposedITAT RanchiAY 2016-17
AJAY KUMAR LABH,RANCHI vs CIT(APPEAL), DELHI
ITA 107/RAN/2026[2015-16]Status: DisposedITAT RanchiAY 2015-16
LATE AJAY KUMAR LABH,RANCHI vs CIT(APPEAL) FACELESS, DELHI
ITA 106/RAN/2026[2014-15]Status: DisposedITAT RanchiAY 2014-15
DUMKA CATHOLIC DIOCESE,DUMKA vs ITO, EXEMPTION WARD, DHANBAD
ITA 320/RAN/2025[2015-16 ]Status: DisposedITAT Ranchi
LALITA DEVI,RANCHI vs ITO, WARD-2(1), RANCHI
ITA 304/RAN/2025[2020-21]Status: DisposedITAT RanchiAY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR vs HI-TECH HERITAGE LIMITED, KOLKATA
ITA 439/RAN/2024[2015-16]Status: DisposedITAT RanchiAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR vs HI-TECH CHEMICALS LIMITED, KOLKATA
ITA 438/RAN/2024[2015-16]Status: DisposedITAT RanchiAY 2015-16
ITO EXEMPTION, RANCHI vs NATIONAL UNIVERSITY OF STUDY AND RESERACH IN LAW, RANCHI
ITA 368/RAN/2024[2019-20]Status: DisposedITAT RanchiAY 2019-20
TAGI SONAM,EAST KAMENG vs INCOME TAX OFFICER WARD- NORTH LAKHIMPUR, WARD- NORTH LAKHIMPUR
ITA 313/GTY/2026[2020-21]Status: DisposedITAT GuwahatiAY 2020-21
ASSAM POWER DISTRIBUTION COMPANY LIMITED,GUWAHATI vs DCIT/ACIT, CIR-2, GUWAHATI, GUWAHATI
ITA 259/GTY/2026[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
HIJAM SANTA SINGH,IMPHAL vs ITO WARD 2, IMPHAL
ITA 196/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
GIRIJA RAM ,SASARAM vs ITO WARD 4(1), PATNA
ITA 44/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
BIHAR ANIMAL SCIENCES UNIVERSITY,BIHAR vs DC/AC EXEMPTION CIR PATNA, PATNA BIHAR
ITA 4/PAT/2026[2019-20]Status: DisposedITAT PatnaAY 2019-20
ASHTAVINAYAK NAGRI SAHKARI PAT SANSTHA MARYADIT,AMRAVATI vs INCOME TAX OFFICER-WARD 1, AMRAVATI
ITA 201/NAG/2026[2013-14]Status: DisposedITAT NagpurAY 2013-14
PRATHMIK KRASHI SAKA SHAKARI SAMITI CHATHOLI,CHATHOLI SIRONJ vs ITO, VIDISHA, VIDISHA
ITA 57/IND/2026[2018-19]Status: DisposedITAT IndoreAY 2018-19
SATISH SHUKLA,BHOPAL vs INCOME TAX OFFICER (1)(1) BHOPAL, BHOPAL
ITA 525/IND/2026[2017-18]Status: DisposedITAT IndoreAY 2017-18
RAJENDRA KUMAR BHANDARI,INDORE vs ITO-1, RATLAM, RATLAM
ITA 517/IND/2026[2019-20]Status: DisposedITAT IndoreAY 2019-20
SRI DIGAMBAR JAIN SAMMEDACHAL VIKAS COMMITTEE,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 461/IND/2025[Not Applicable]Status: DisposedITAT Indore
UMESH TIWARI,INDORE vs INCOME TAX OFFICER -1(2), INDORE
ITA 414/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
AZIZ,INDORE vs INCOME TAX OFFICER-5(3), INDORE
ITA 1185/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
ABHISHEK RAI,VIDISHA vs ITO, VIDISHA
ITA 1155/IND/2025[2020-21]Status: DisposedITAT IndoreAY 2020-21
C K COTSPIN PRIVATE LIMITED,BURHANPUR vs THE ACIT / DCIT 4(1), INDORE, INDORE
ITA 1013/IND/2025[2020-21]Status: DisposedITAT IndoreAY 2020-21
MOHAMMED OMER SIDDIQUI,BHOPAL vs INCOME TAX OFFICER 4(3), BHOPAL, BHOPAL
ITA 1012/IND/2025[2011-12]Status: DisposedITAT IndoreAY 2011-12
ROMAN CATHOLIC DIOCESAN SOCIAL SERVICE SOCIETY AJMER ,AJMER vs CIT EXEMPTION, JAIPUR
ITA 972/JPR/2026[Not Applicable]Status: DisposedITAT Jaipur
SHIV RAM SINGH,S/O LACHHI SINGH vs ITO, BHARATPUR, ITO, WARD-I
ITA 26/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
JITENDRA SAINI,JAIPUR vs I.T.O. WARD 7(1), JAIPUR, JAIPUR
ITA 226/JPR/2026[A.Y. 2020-21]Status: DisposedITAT Jaipur
ITO,WARD-1, BHARATPUR, BHARATPUR vs YUVRAJ SINGH, DHOLPUR
ITA 139/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
