AJAY KUMAR LABH,RANCHI vs. CIT(APPEAL), DELHI
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Income Tax Appellate Tribunal, RANCHI BENCH, RANCHI
Before: SHRI GEORGE MATHAN & SHRI RATNESH NANDAN SAHAY
PER: BENCH
These are the appeals filed by the legal heir of the assessee Late Ajay Kumar Labh against the separate orders of the ld. CIT(A), NFAC, Delhi all dated 30/12/2025 for the A.Y. 2014-15 to 2016-17 respectively.
Shri M.K. Choudhary, ld AR appeared for the assessee and Shri Sandipan Khan, ld. Sr.DR appeared for the revenue.
It was submitted by ld AR that the assessee expired on 13/12/2024 during the pendency of the appeal before the ld. CIT(A). The legal heir of the assessee namely Prashant Labh has filed revised Form-36 which
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