ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR vs. HI-TECH HERITAGE LIMITED, KOLKATA
No AI summary yet for this case.
Income Tax Appellate Tribunal, RANCHI BENCH, RANCHI
Before: S/SHRI GEORGE MATHAN & RATNESH NANDAN SAHAY
Per Bench These are the two appeals filed by the revenue against the order of the ld CIT(A), Patna-3 dated 25.09.2024 in Appeal No. CIT(A), Patna-3/11190/2014-15 and in Appeal No. CIT(A), Patna-3/11187/2014-15 for the assessment year 2015-
Shri Akshay Ringasia, ld AR appeared for the assessee and Shri Sandipan Khan Ld. Sr DR appeared for the revenue.
P a g e 1 | 6
ITA No. 438 & 439/RAN/2024 Assessment Year: 2015-16
It was submitted by the ld. Sr. DR that the assessee had admittedly shown Rs.2 crores as its earnings from transactions in derivatives. It was submission that in view of the pr
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.