Recent Judgments

SAGAR SHRIVALLABH LOYA vs THE PRINCIPAL COMMISSIONER AND ANOTHER

M/s J K LAKSHMI CEMENT vs STATE OF CHHATTISGARH

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S J K LAKSHMI CEMENT vs STATE OF CHHATTISGARH

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

MUKESH JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

OMINDER SINGH OBEROI vs INCOME TAX OFFICER, WARD 2, AMBALA

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

Disha Education Society vs Commissioner Of Income Tax

GANPATI ISPAT LIMITED LIABILITY PARTNERSHIP (LLP) vs DEPUTY COMMISSIONER OF INCOME TAX

ELANCO INNOVATION AND ALLIANCE CENTRE INDIA LLP ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 2(2)(1), BANGALORE, BENGALURU

LATE SHRI DEEPAK PURI THROUGH LEGAL REPRESENTATIVE NITA PURI,NEW DELHI vs DCIT/ACIT CENTRAL CIRCLE-20, NEW DELHI, NEW DELHI

ASIAN HONDA MOTOR CO LTD,THAILAND vs DCIT, DDIT/ADIT (INTERNATIONAL TAX), NOIDA, NOIDA

MANOJ BHARDWAJ,GORAKHPUR vs ADDL./JT./DY./ACIT/ITO, NFAC, DELHI

SANGITA,VARANASI vs INCOME TAX OFFICER - 2(1), VARANASI

RUPBASANT SINGH,JASPUR vs ITO, KASHIPUR

PAJETHILANI LARGE SCALE MULTIPURPOSE COOPERATIVE SOCIETY LIMITED,KALSI vs INCOME TAX OFFICER, WARD 1(1)(2), INCOME TAX OFFICE, DEHRADUN, SUBHASH ROAD DEHRADUN

PRATIMA SINGH,AGRA vs ITO, WARD 2(1)(2), AGRA/, AGRA

MEENAKSHI SHARMA,ALIGARH vs ITO WARD-4(1)(3), ALIGARH

SHRI KALPESH VINODBHAI PATEL,RAJKOT vs THE ACIT CIRCLE 2 (1) RAJKOT, RAJKOT

SHRI KALPESH VINODBHAI PATEL,RAJKOT vs THE PR. CIT 1, RAJKOT, RAJKOT

SHARADBHAI MANSUKHBHAI KUMBHANI,AMRELI vs THE ITO WARD 3(3)(1), SURAT, SURAT

JAGDISHPRASAD MOTALAL MEENA,VALSAD vs INCOME TAX WARD-5, VAPI

HEMANTA KUMAR BORUAH,SIBSAGAR vs ASSESSING OFFICER, NFAC

JANASADHARAN PRINTING & PUBLISHERS PRIVATE LIMITED,GUWAHATI, ASSAM vs DCIT/ACIT, CIRCLE - 1, GUWAHATI, GUWAHATI, ASSAM

NAREN DAS,GUWAHATI vs ITO W-1(2), GUWAHATI, GUWAHATI

ROHIT AGARWAL,GUWAHATI vs ITO, WARD 2(2) GUWAHATI, GUWAHATI

AMINES AND PLASTICIZERS LTD,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, GUWAHATI

AMINES AND PLASTICIZERS LTD,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, GUWAHATI

AMINES AND PLASTICIZERS LTD,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, GUWAHATI

RAVINDRA RAI,VAISHALI vs ITO, HAJIPUR

AMRESH KUMAR,JEHANABAD vs ITO WARD -3(1), GAYA

RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR