Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,382 total)

K. M. S. LAKSHMANIER AND SONS vs COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS

CIVIL APPEAL No. 71/1952ITAT SC

5 Judges

23/1/1953

TURNER MORRISON & CO. LTD vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 41/1952ITAT SC

4 Judges

16/1/1953

COMMISSIONER OF INCOME-TAX; MADRAS vs MTT. AR. S. AR. ARUNACHALAM CHETTIAR

CIVIL APPEAL No. 10/1952ITAT SC

3 Judges

22/12/1952

ANGLO-FRENCH TEXTILE CO., LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS.

CIVIL APPEAL No. 13/1952ITAT SC

4 Judges

22/12/1952

ANGLO-FRENCH TEXTILE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 12/1952ITAT SC

4 Judges

22/12/1952

COMMISSIONER OF INCOME-TAX, MADRAS vs K. SRINIVASAN AND K. GOIALAN

CIVIL APPEAL No. 9/1952ITAT SC

3 Judges

22/12/1952

RAGHUVANSHI MILLS LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY

CIVIL APPEAL No. 55/1950ITAT SC

4 Judges

3/11/1952

COMMISSIONER OF INCOME TAX, BOMBAY vs FINLAY MILLS LTD.

CIVIL APPEAL No. 103/1950ITAT SC

3 Judges

1/10/1951

COMMISSIONER OF EXCESS PROFIT TAX BOMBAY CITY vs SRI LAKSHMI SILK MILLS LTD.

CIVIL APPEAL No. 46/1950ITAT SC

3 Judges

18/9/1951

EASTERN INVESTMENTS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 89/1950ITAT SC

4 Judges

4/5/1951

RAMJILAL vs INCOME-TAX OFFICER, MOHINDARGARH

WRIT TO PETITION (CIVIL)... No. 135/1950ITAT SC

5 Judges

12/1/1951

COMMISSIONER OF INCOME-TAX, U.P. vs GAPPUMAL KANHAIYA LAL

- 0ITAT SC
26/5/1950