Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR
ITA 1894/JPR/2025[2019-20 (Quarter-1)]Status: DisposedITAT Jaipur
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR
ITA 1893/JPR/2025[2018-19 (Quarter-1)]Status: DisposedITAT Jaipur
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR
ITA 1892/JPR/2025[2019-20 (Quarter-4)]Status: DisposedITAT Jaipur
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TDS, JAIPUR, JAIPUR
ITA 1891/JPR/2025[2018-19 (Quarter-2)]Status: DisposedITAT Jaipur
RACHNA JAIN,DELHI vs ITO, JAIPUR
ITA 1890/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
RAJIV PANJWANI,LUCKNOW vs THE INCOME TAX OFFICER, WARD- 5(1), LUCKNOW
ITA 665/LKW/2025[2014-15]Status: DisposedITAT LucknowAY 2014-15
RAJIV PANJWANI,LUCKNOW vs THE INCOME TAX OFFICER, WARD-5(1), LUCKNOW
ITA 664/LKW/2025[2013-14]Status: DisposedITAT LucknowAY 2013-14
NEERU AGGARWAL,LUDHIANA vs INCOME TAX OFFICER, WARD 2(1), LUDHIANA, LUDHIANA
ITA 923/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
GURSEWAK SINGH, LUDHIANA,PUNJAB vs JAO THE INCOME TAX OFFICER WARD-1, KHANNA, KHANNA
ITA 914/CHANDI/2026[2012-2013]Status: DisposedITAT ChandigarhAY 2012-2013
SWAMI VIVEKANAND EDUCATIONAL SOCIETY,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 714/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
THE SHIMLA URBAN CO-OPERATIVE BANK LTD,SHIMLA vs INCOME TAX OFFICER WARD-2, SHIMLA, SHIMLA
ITA 561/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
RAM BAHADUR YADAV,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH
ITA 558/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
JASPAL SINGH,PANCHKULA vs INCOME TAX OFFICER, PANCHKULA
ITA 514/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
BADRIKA ASHRAM CUM CHARITABLE AND WELFARE SOCIETY,DELHI vs CIT EXEMPTIONS, CHANDIGARH, CR BUILDING
ITA 507/CHANDI/2026[2027-28 to 2031-32]Status: DisposedITAT Chandigarh
SRI BADRIKA ASHRAM CUM CHARITABLE AND SOCIAL WELFARE SOCIETY,DELHI vs CIT EXEMPTIONS CHANDIGARH, CR BUILDING
ITA 506/CHANDI/2026[2027-28 to 2031-32]Status: DisposedITAT Chandigarh
RUPINDER KAUR GREWAL,PUNJAB vs ITO WARD-2(2), ROPAR, PUNJAB
ITA 488/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
AVTAR SINGH,DERABASSI vs INCOME TAX OFFICER, CHANDIGARH
ITA 382/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
BACHAN SINGH,PUNJAB, INDIA vs INCOME TAX OFFICER (NWR-W-93-41), MOHALI
ITA 366/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
SUNIL KUMAR,KANGRA, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD-DHARAMSHALA, DHARAMSHALA
ITA 255/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
SUNIL KUMAR,KANGRA, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD-DHARAMSHALA, DHARAMSHALA
ITA 254/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
INCOME TAX OFFICER, YAMUNA NAGAR vs TIRUPATI PLYWOOD, YAMUNA NAGAR
ITA 864/CHANDI/2025[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
SUDHIR KUMAR SHARMA,LUDHIANA vs INCOME TAX OFFICER, WARD6(1), LUDHIANA
ITA 592/CHANDI/2025[2009-10]Status: DisposedITAT ChandigarhAY 2009-10
SUDHIR KUMAR SHARMA (HUF),LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA
ITA 591/CHANDI/2025[2009-10]Status: DisposedITAT ChandigarhAY 2009-10
SUDHIR KUMAR SHARMA(HUF),LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA
ITA 590/CHANDI/2025[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
SUDHIR KUMAR SHARMA,LUDHIANA vs INCOME TAX OFFICER, WARD6(1), LUDHIANA
ITA 589/CHANDI/2025[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
SUDHIR KUMAR SHARMA,LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA
ITA 588/CHANDI/2025[2006-07]Status: DisposedITAT ChandigarhAY 2006-07
SUDHIR KUMAR SHARMA (HUF),LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA
ITA 587/CHANDI/2025[2006-07]Status: DisposedITAT ChandigarhAY 2006-07
HARVINDER SINGH KHOKHAR,FATEHABAD vs INCOME TAX OFFICER, WARD-1, FATEHABAD, FATEHABAD
ITA 387/CHANDI/2025[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
DZONGSAR KHYENTSE CHOKYI LODRO INSTITUTE,MANDI vs CIT(E), CHANDIGARH
ITA 1809/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
DORZONG MONASTIC INSTITUTE CHARITABLE TRUST, ,KANGRA vs CIT(E), CHANDIGARH
ITA 1808/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
