Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
MAYUR WADILAL SHAH THROUGH POWER OF ATTORNEY PARTH MAYUR SHAH vs THE UNION OF INDIA THROUGH THE INCOME TAX OFFICER
WP/4674/2024ITAT Bombay
MATSYODARI STEEL AND ALLOYS PVT LTD THROUGH ITS AUTHORIZED DIRECTOR vs THE PRINCIPAL COMMISSIONER INCOME TAX AND ANOTHER
WP/4429/2024ITAT Bombay
MOBATARAM vs INCOME TAX OFFICER WARD 1(1) SOLAPUR AND OTHERS
WP/412/2026ITAT Bombay
PRAVIN JAYNARAYAN BHUTADA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 SOLAPUR AND ORS.
WP/411/2026ITAT Bombay
MAHAVIR CIVIL ENGINEERING AND SERVICES PVT LTD THROUGH ITS DIRECTOR DELLIP KOTECHA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 AND OTHERS
WP/357/2023ITAT Bombay
RAM TANAJI PATIL vs INCOME TAX OFFICER WARD-1, ICHALKARANJI AND ORS.
WP/3454/2026ITAT Bombay
GANANJAY CHUDAMAN PATIL vs THE PRINCIPAL COMMISSIONER AND OTHER
WP/3245/2024ITAT Bombay
HANUMAN PREMRAJ TOSHNIWAL vs INCOME TAX OFFICER WARD 2 (1), KOLHAPUR AND ORS.
WP/2726/2026ITAT Bombay
BHUSHAN BHSAKAR JOSHI vs INCOME TAX OFFICER WARD 2 (1), KOLHAPUR AND ORS.
WP/2725/2026ITAT Bombay
KAILASH HARISHKUMAR SHAMBHAVANI vs INCOME TAX OFFICER WARD 3, SANGLI AND ORS.
WP/2724/2026ITAT Bombay
DHANAJI DNYANU KUMBHAR vs INCOME TAX OFFICER WARD 2 (1), KOLHAPUR AND ORS.
WP/2723/2026ITAT Bombay
VIRENDRA KALLAPPA CHOUGULE vs INCOME TAX OFFICER WARD-1, ICHALKARANJI AND ORS.
WP/2722/2026ITAT Bombay
AMRUTRAO DATTAJIRAO NAIKNIMBALKAR vs INCOME TAX OFFICER WARD 2 (1), KOLHAPUR AND ORS.
WP/2721/2026ITAT Bombay
AJAY MANOHAR NAGDEV vs INCOME TAX OFFICER WARD 2 (1), KOLHAPUR AND ORS.
WP/2719/2026ITAT Bombay
RAM HOTUMAL RANGALANI vs INCOME TAX OFFICER WARD 2 (1), KOLHAPUR AND ORS.
WP/2718/2026ITAT Bombay
SUNIL MARUTI JADHAV vs INCOME TAX OFFICER WARD 2 (1), KOLHAPUR AND ORS.
WP/2716/2026ITAT Bombay
MUNIR MOHAMADHUSEN PATWEKAR vs INCOME TAX OFFICER WARD 5, SANGLI AND ORS.
WP/2715/2026ITAT Bombay
SUNIL GYANCHAND CHOITHANI vs INCOME TAX OFFICER WARD 2 (1), KOLHAPUR AND ORS.
WP/2714/2026ITAT Bombay
RAJENDRA SHIVAJIRAO PATIL vs INCOME TAX OFFICER WARD 5, SANGLI AND ORS.
WP/2713/2026ITAT Bombay
AJAY MANOHAR NAGDEV vs INCOME TAX OFFICER WARD 2 (1), KOLHAPUR AND ORS.
WP/2519/2026ITAT Bombay
GOPAL MOHANRAO JADHAV vs THE PRINCIPAL COMMISSIONER INCOME TAX AND OTHERS
WP/2459/2023ITAT Bombay
LAXMAN BHIKAJI GHANDARE vs THE PRINCIPAL CHIEF COMMISSIONER INCOME TAX AND OTHERS
WP/12371/2022ITAT Bombay
LAXMAN BHIKAJI GHANDARE vs THE PRINCIPAL CHIEF COMMISSIONER INCOME TAX AND 2 OTHERS
WP/12367/2022ITAT Bombay
PAWANKUMAR RAJENDRA MUTHA vs THE ASSISTANT COMMISSIONER INCOME TAX AND OTHERS
WP/11427/2025ITAT Bombay
PAWANKUMAR RAJENDRA MUTHA vs THE ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS
WP/11425/2025ITAT Bombay
PAWANKUMAR RAJENDRA MUTHA vs THE ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS
WP/11424/2025ITAT Bombay
PAWANKUMAR RAJENDRA MOTHA vs OFFICE OF THE INCOME TAX OFFICER WARD 1 JALNA AND OTHERS
WP/11423/2025ITAT Bombay
VIRENDRA KALLAPPA CHOUGULE vs INCOME TAX OFFICER, WARD -1 , ICHALKARANJI AND ORS.
WP/11217/2025ITAT Bombay
UDAY DEVIDAS SHINKAR vs THE PRINCIPAL COMMISSIONER INCOME TAX 1 AND ANOTHER
WP/10775/2022ITAT Bombay
SAGAR SHRIVALLABH LOYA vs THE PRINCIPAL COMMISSIONER AND ANOTHER
WP/10622/2022ITAT Bombay
