Recent Judgments

VALSAN CHIYYABATH NARAYANAN,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)

VALSAN CHIYYABATH,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)

BARODA DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED,VADODARA, GUJARAT vs ASST. COMMISSIONER OF INCOME TAX OFFICER, CIRCLE 1(1)(1), VADODARA, VADODARA, GUJARAT

SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND Ms.SUCHITRA R. KAMBLE (Judicial Member)

DONDAPATI SUDHAKARA RAO,HYDERABAD vs ITO., WARD-13(3), HYDERABAD

us: 1. The Hon'ble Commissioner of Income Tax (Appeals) ("CIT(A)") erred in upholding the Learned Centralized Processing Centre ("Ld.CPC") Order, which is bad in law and against the principles of equity and natural justice.

HIGHRISE INFRABIZ PRIVATE LIMITED vs INCOME TAX OFFICER, WARD 6 (1), LUDHIANA AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SAHIR THAPAR vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SUKHWANT SINGH GILL vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

MANPREET SINGH vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

DAVINDER SINGH MALHOTRA vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

TECHNO PLASTIC INDUSTRIES THROUGH ITS PARTNER MR RUCHIT BANSAL vs INCOME TAX OFFICER

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

HARBANS SINGH TURKA vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

AMIT BANSAL vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAVINDER KUMAR vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

NANJU THAKUR vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

ACE EARTH MANAGEMENT SOLUTIONS PRIVATE LIMITED AY 2014 TO 15 vs DCIT ACIT, CENTRAL 1, CHANDIGARH

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

MS N B INTERNATIONAL vs CHIEF COMMISSIONER OF INCOME TAX PANCHKULA AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PR. COMMISSIONER OF INCOME TAX-4, NEW DELHI vs M/S NTPC VIDYUT VYAPAR NIGAM LTD

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs LATE SH. DIPANKAR MOHAN GHOSH( THROUGH LEGAL HEIR MRS.SAGARIKA GHOSH)

SAMTEL INDIA LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX, & ORS.

SAGARIKA GHOSH-LEGAL HEIR OF LATE SH. DIPANKAR MOHAN GHOSH- THROUGH HER SPA HOLDER UPENDRA NATH MAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1-3-1, INTL. TAXN & ANR.

ZENTEST SOFTWARE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 12 AND ANR

SHAILESH SUNIL VELAPURE vs INCOME-TAX OFFICER,WARD-2, PANDHARPUR AND ORS

BHARTI MANOHAR MANCHANDYA AY 2015 16 vs Assistant Commissioner of Income Tax circle 1 kalyan AND ORS

SHOBA REVANSIDDHA BADADAL vs INCOME TAX OFFICER WARD 2(3) SOLAPUR AND ORS

CHHABRA JAMEETSINGH INDRAJITSINGH HUF THROUGH ITS KARTA JAMEETSINGH INDRAJITSINGH CHHABRA vs THE PRINCIPAL COMMISSIONER INCOME TAX AND ANOTHER

INDERJITSINGH CHHABRA HUF THROUGH ITS KARTA INDRAJITSINGH HARISINGH CHHABRA vs THE PRINCIPAL COMMISSIONER INCOME TAX AND ANOTHER

SANJAY RAMESHCHANDRA AGRAWAL vs THE PRINCIPAL COMMISSIONER INCOME TAX AND ANOTHER

RAVINDRA BABULAL JAIN vs THE CHIEF COMMISSIONER INCOME TAX AND ANOTHER

NITIN BHAVAR PATIL LLP THROUGH ITS PARTNER NITIN RAYBHAN BHAVAR vs THE PRINCIPAL COMMISSIONER INCOME TAX AND ANOTHER

PRAVEEN VEDPRAKASH SHARMA vs THE CHIEF COMMISSIONER OF INCOME TAX AND ANOTHER