Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
INDUSTRIAL TRAINING & RESEARCH INSTITUTE (ITRI),BENGALURU vs ITO, WARD 4(3)(2), BENGALURU
ITA 2071/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
KRISHNAN SHANMUGAM,BANGALORE vs ITO WARD-2(1)(1), BLR, BANGALORE
ITA 1985/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
JANAPRAGATHI CREDIT CO-OPERATIVE SOCIETY LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
ITA 2962/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SULTHAN GOLD INTERNATIONAL ,KERALA vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1454/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SULTHAN GOLD INTERNATIONAL ,KERALA vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1453/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
SULTHAN GOLD INTERNATIONAL,KASARAGOD vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1452/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SULTHAN GOLD INTERNATIONAL ,KASARAGOD vs DCIT, CENTRAL CIRCLE-1 , MANGALORE
ITA 1451/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SULTHAN GOLD INTERNATIONAL ,KERALA vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1450/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SULTHAN GOLD INTERNATIONAL ,KASARAGOD vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1449/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SULTHAN GOLD INTERNATIONAL,KASARAGOD vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1448/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SULTHAN RETAIL LLP,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1435/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SULTHAN RETAIL LLP,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1434/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SULTHAN RETAIL LLP ,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1433/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SULTAN RETAIL LLP ,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1432/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SULTHAN GOLD CLASSIC PRIVATE LIMITED,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1431/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
SULTHAN GOLD CLASSIC PRIVATE LIMITED,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1430/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SULTHAN GOLD CLASSIC PRIVATE LIMITED,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1429/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SULTHAN GOLD CLASSIC PRIVATE LIMITED ,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1428/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SULTHAN GOLD CLASSIC PRIVATE LIMITED,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1427/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SULTHAN GOLD CLASSIC PRIVATE LIMITED,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1426/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SULTHAN GOLD CLASSIC PRIVATE LIMITED ,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1425/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SULTHAN GOLD PVT. LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1403/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
SULTHAN GOLD PVT. LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1402/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SULTHAN GOLD PVT. LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1401/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SULTHAN GOLD PVT. LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1400/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SULTHAN GOLD PRIVATE LIMITED ,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1399/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SULTHAN GOLD PVT. LTD.,,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1398/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SULTHAN GOLD PVT. LTD.,,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1397/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
VALSAN CHIYYABATH NARAYANAN,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR
ITA 82/COCH/2025[2016-17]Status: DisposedITAT CochinAY 2016-17
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VALSAN CHIYYABATH NARAYANAN,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR
ITA 81/COCH/2025[2015-16]Status: DisposedITAT CochinAY 2015-16
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)