Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
TRISHAKTI FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA,, KOLKATA
ITA 2296/KOL/2026[-----]Status: DisposedITAT Kolkata
ARIV CHAKRABORTY,KOLKATA vs ITO, WARD 62(1), KOLKATA,, KOLKATA
ITA 2294/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
HI-TECH CIVIL INFRASTRUCTURE PVT. LTD. (FORMERLY HIGHTETURN DEALER PVT. LTD.),KOLKATA vs I.T.O., WARD - 6(1), KOLKATA
ITA 2216/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
HI-TECH CIVIL INFRASTRUCTURE PVT. LTD. (FORMERLY HIGHTETURN DEALER PVT. LTD.),KOLKATA vs I.T.O., WARD - 6(1), KOLKATA
ITA 2215/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
M/S. ZEROMILE VINCOME PVT. LTD.,KOLKATA vs A.C.I.T., NFSC, , DELHI
ITA 2194/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S. ZEROMILE VINCOM PVT. LTD.,KOLKATA vs A.C.I.T., NFSC, , DELHI
ITA 2193/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
MAA MATI NIRMAN PVT. LTD.,,KOLKATA vs ITO, WARD 3(1), KOLKATA,, KOLKATA
ITA 2130/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
MAA MATI NIRMAN PVT. LTD.,,KOLKATA vs ITO, WARD 3(1), KOLKATA,, KOLKATA
ITA 2129/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SARBA BHARATIYA AKHANDA SANGHATAN,DARJEELING vs CIT (EXEMPTION), KOLKATA,, KOLKATA
ITA 2111/KOL/2026[-----]Status: DisposedITAT Kolkata
GADEN PHELGAY LING CHARITABLE TRUST,GAYA vs ITO, WARD 6(1), KOLKATA,, KOLKATA
ITA 2105/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
GADEN PHELGAY LING CHARITABLE TRUST,GAYA vs ITO, WARD 6(1), KOLKATA,, KOLKATA
ITA 2104/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
SANTINIKETAN SISHUTIRTHA,SOHINI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA , KOLKATA
ITA 2085/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28
GAUTAM CHANDA,HOOGHLY vs ITO, WARD-34(1), KOLKATA
ITA 2030/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
GAUTAM CHANDA,HOOGHLY vs ITO, WARD-34(1), KOLKATA
ITA 2029/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
CHEVIOT DEVCON PVT LTD,KOLKATA vs ITO WARD-8(2), KOLKATA
ITA 1999/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
KHANDRA PRIMARY INSTITUTION,DURGAPUR vs INCOME TAX OFFICER WARD 2(3), DURGAPUR, DURGAPUR
ITA 1954/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
SURYAMANI FINANCING COMPANY LTD.,,KOLKATA vs ITO, WARD 7(1), KOLKATA,, KOLKATA
ITA 1948/KOL/2026[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SAMIR KUMAR DE,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 52(1),KOLKATA, KOLKATA
ITA 1880/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
MAASIS INTER FASHION PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE 11(1), KOLKATA,, KOLKATA
ITA 1864/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
MAHENDRA KUMAR SANWALKA ,KOLKATA vs ITO WARD 7(1), KOLKATA, KOLKATA
ITA 1846/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
SOMNATH GANGULI,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA
ITA 1751/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
CHANDAN NEWAR,DEOGHAR vs DCIT, CIRCLE 3(1), IT, KOLKATA,, KOLKATA
ITA 1638/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
LKPS FOREX PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIR 1(3), KOLKATA
ITA 1269/KOL/2026[2023-24]Status: DisposedITAT KolkataAY 2023-24
NAZIRPUR LAMPS LIMITED,KARDAHA, SOUTH DINAJPUR vs I.T.O., WARD - 3(4), BALURGHAT
ITA 1254/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
INSTITUTE OF ENGINEERING & MANAGEMENT,KOLKATA vs CIT(EXEMPTION),, KOLKATA
ITA 2427/KOL/2025[2025-2026]Status: DisposedITAT KolkataAY 2025-2026
RANKINI TRADERS PRIVATE LIMITED,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA
ITA 2639/KOL/2024[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
MANJUNAL RAVIKUMAR, PROP OF SRI VEERABHADRESHWARA TRANSPORT,HOSPET vs DEPUTY COMMISSIONER/ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY, BELLARY
ITA 490/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
KING ESCALATORS AND ELEVATORS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(2), BENGALURU
ITA 2390/BANG/2026[2017 - 18]Status: DisposedITAT Bangalore
INDUMATI KATTI,KALABURGI vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA
ITA 2348/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
GRASKO SOLUTIONS PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE 3(1)(1), BANGALORE, BANGALORE
ITA 2243/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
