Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,382 total)

GOVINDHAN SENTHIL,SALEM vs ITO, WARD-1(6), SALEM

ITA 3742/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
25/8/2026

M/S.SRI BHAVANI SAW MILL,TIRUNELVELI vs ITO, TDS WARD,, TIRUNELVELI

ITA 3615/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
25/8/2026

M/S. SRI BHAVANI SAW MILL,TIRUNELVELI vs ITO, TDS WARD,, TIRUNELVELI

ITA 3614/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
25/8/2026

M/S. SRI BHAVANI WOOD INDUSTRIES,TIRUNELVELI vs ITO, TDS WARD,, TIRUNELVELI

ITA 3613/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
25/8/2026

M/S. SRI BHAVANI WOOD INDUSTRIES,TIRUNELVELI vs ITO, TDS WARD,, TIRUNELVELI

ITA 3612/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
25/8/2026

M/S. SRI BHAVANI SAW MILL,TIRUNELVELI vs ITO, TDS WARD,, TIRUNELVELI

ITA 3611/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
25/8/2026

M/S. SRI BHAVANI WOOD INDUSTRIES,TIRUNELVEL vs ITO, TDS WARD,, TIRUNELVELI

ITA 3610/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
25/8/2026

POWER LOGISTICS,CHENNAI vs ITO, WARD-1(4), TIRUPPUR

ITA 3606/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
25/8/2026

POWER LOGISTICS,CHENNAI vs ITO, WARD-1(4), TIRUPPUR

ITA 3605/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
25/8/2026

KUPPUSAMY PRABHU,CHENNAI vs ITO, WARD-1(4), TIRUPPUR

ITA 3604/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
25/8/2026

PONNAR SANKAR AND CO.,NAMAKKAL vs ITO, WARD-2,, NAMAKKAL

ITA 3573/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
25/8/2026

MIDAS SAFETY PRODUCTS PVT. LTD.,COIMBATORE. vs DCIT-CORPORATE CIRCLE-1, COIMBATORE, COIMBATORE

ITA 3568/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
25/8/2026

GANGAI VATTARA KALANJIAM,MADURAI vs CIT (EXEMPTION) CHENNAI, CHENNAI

ITA 3540/CHNY/2026[2026-2027]Status: DisposedITAT ChennaiAY 2026-2027
25/8/2026

VETTAIKKARANPUTHUR JANAGARAJ SELVA THYAGARAJ,COIMBATORE vs ITO, WARD-1, POLLACHI

ITA 2760/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
25/8/2026

M/S WS INDSTRIES INDIA LTD,CHENNAI vs PCIT, CHENNAI

ITA 2229/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
25/8/2026

AQURA AUTO ANCILLARY P. LTD.,CHENNAI vs ITO, CHENNAI

ITA 2107/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
25/8/2026

AQUARA AUTO ANCILLARY P. LTD.,CHENNAI vs ITO, CHENNAI

ITA 2106/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
25/8/2026

PALANISAMY LOGANATHAN,KANCHIPURAM vs ITO, INT. TAXN WARD-1(2), CHENNAI

ITA 2069/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
25/8/2026

2 THE CHILDREN FOUNDATION,CHENNAI vs EXEMPTIONS WARD 4, CHENNAI, CHENNAI

ITA 2060/CHNY/2026[2027-2028]Status: DisposedITAT ChennaiAY 2027-2028
25/8/2026

2 THE CHILDREN FOUNDATION,CHENNAI vs EXEMPTIONS WARD 4, CHENNAI, CHENNAI

ITA 2059/CHNY/2026[2027-2028]Status: DisposedITAT ChennaiAY 2027-2028
25/8/2026

SREE HARIHARA PUTHRA CHITS PVT. LTD.,HOSUR vs ACIT, CIRCLE-1,, HOSUR

ITA 1998/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
25/8/2026

R1059 MARUVATHUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,PERAMBALUR vs INCOME TAX OFFICER, PERAMBALUR

ITA 1994/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
25/8/2026

SUBRAMANIAN SHANMUGANATHAN,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY

ITA 1789/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
25/8/2026

SUBRAMANIAN SHANMUGANATHAN,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY

ITA 1779/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
25/8/2026

OPG BUSINESS CENTRE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, CORP WARD 5(1), CHENNAI

ITA 3606/CHNY/2025[2013-14]Status: DisposedITAT ChennaiAY 2013-14
25/8/2026

M/S. BANNARI AMMAN SUGARS LTD.,COIMBATORE vs ACIT, CENTRAL CIRCLE-3(2), CHENNAI

ITA 2305/CHNY/2024[2020-21]Status: DisposedITAT ChennaiAY 2020-21
25/8/2026

RAJPAL GUPTA,KOLKATA vs I.T.O., WARD - 47(3), KOLKATA

ITA 280/KOL/2026[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
25/8/2026

KAYDEE FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA, KOLKATA

ITA 2299/KOL/2026[-----]Status: DisposedITAT Kolkata
25/8/2026

KAYDEE FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA,, KOLKATA

ITA 2298/KOL/2026[----]Status: DisposedITAT Kolkata
25/8/2026

TRISHAKTI FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA,, KOLKATA

ITA 2297/KOL/2026[----------]Status: DisposedITAT Kolkata
25/8/2026