Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
MD AACHHIBAR RAHAMAN,KHILKAPUR vs INCOME TAX OFFICER WARD 50-(2), KOLKATA, MANICKTALA CIVIL CENTRE
ITA 2706/KOL/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
JHARNA SINGH,HOOGHLY vs ITO, WARD 23(4), HOOGHLY
ITA 2674/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
ANITA BASAK,KOLKATA vs ACIT, C.C. 1(1), KOLKATA
ITA 2607/KOL/2025[2017-2018]Status: HeardITAT KolkataAY 2017-2018
SATVIK FARMS,KOLKATA vs ITO, WARD 36(1), KOLKATA
ITA 2606/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
INCOME TAX OFFICER, WARD-4.1, KOLKATA, KOLKATA vs M/S. RIGMADIRAPPA INVESTMENTS PVT. LTD., JAIPUR
ITA 2522/KOL/2025[2022]Status: HeardITAT Kolkata
S M ENCLAVE PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(1), KOLKATA
ITA 2429/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
ASIF IQBAL,HOOGHLY vs ITO, WARD 23(1), HOOGHLY
ITA 2358/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
GODAWARI COMMERCE PVT. LTD.,HOWRAH vs I.T.O., WARD - 2(3), KOLKATA
ITA 2283/KOL/2025[2011-2012]Status: HeardITAT KolkataAY 2011-2012
S B OVERSEAS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1), KOLKATA
ITA 2221/KOL/2025[2021-22]Status: DisposedITAT KolkataAY 2021-22
SHREE RATAN BAGRI,KOLKATA vs I.T.O.-WARD-45(2), KOLKATA
ITA 1992/KOL/2024[2014-15]Status: DisposedITAT KolkataAY 2014-15
PATTABI SAMPATH KUMAR,CHENNAI vs ACIT CENTRAL CIRCLE 1(1), CHENNAI
ITA 542/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
PRAVEENA JAWAHAR,CHENNAI vs ACIT CENTRAL CIRCLE 1(1), CHENNAI
ITA 541/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
HAKKIM SAIT,ILLUPPUR vs THE INCOME TAX OFFICER, PUDHUKOTTAI
ITA 2724/CHNY/2026[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
PANDARI RAJI,KANCHIPURAM vs ITO, WARD-1, KANCHIPURAM
ITA 2699/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
MANIKANDAN RAMACHANDRAN,ERODE vs ITO, WARD-1(1), ERODE
ITA 2672/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
RAJU RAVI,NAMAKKAL vs ITO, WARD-2, NAMAKKAL
ITA 2667/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
RAJU RAVI,NAMAKKAL vs ITO, WARD-2, NAMAKKAL
ITA 2666/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
AEISHA,THANJAVUR vs ITO, CIRCLE-2(1), TRICHY
ITA 2644/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
UDAYAKUMAR,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, NON CORP. CIR 22(1) (TBM), CHENNAI
ITA 2485/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
UDAYAKUMAR,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, NON CORP. CIR 22(1) (TBM), CHENNAI
ITA 2484/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
RAMKUMAR HUF,TRICHY vs ITO, WARD-3(2), TRICHY
ITA 2076/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
RAMASAMY PONNUSAMY,TIRUPPUR vs ITO, TIRUPPUR
ITA 1899/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
RAMASAMY PONNUSAMY,TIRUPPUR vs ITO, TIRUPPUR
ITA 1898/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD.,CHENNAI vs PCIT-4, CHENNAI, CHENNAI
ITA 1630/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
JOHN ROASE VEDA SINGH AIR PACKIA SINGH,KANYAKUMARI vs ITO, WARD-1, NAGERCOIL
ITA 1552/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SRI VEERAKUMAR TRADERS,TIRUPPUR vs ITO, WARD-2(2), ERODE
ITA 1551/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
RASAIYAN MARIYA ALASU RAJAN,CHENNAI vs DCIT, NON-CORPORATE CIRCLE-8(1), CHENNAI
ITA 1129/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
RAMDASS SARAVANAN,PUDUKKOTTAI vs ITO, WARD-1, PUDUKKOTTAI
ITA 3838/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
NASEER AHMATH RISWANA FATHIMA,COIMBATORE vs ITO,NON CORP WARD, 1(4), CHENNAI
ITA 3414/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
BOGGARAM KRISHNAMURTHY RAMAKRISHNA,BENGALURU vs DCIT, CIRCLE-7(1)(1), BENGALURU
ITA 3042/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19