PATTABI SAMPATH KUMAR,CHENNAI vs. ACIT CENTRAL CIRCLE 1(1), CHENNAI
ITA 542/CHNY/2026Status: DisposedITAT Chennai01 September 2026AY 2013-1411 pages
No AI summary yet for this case.
Income Tax Appellate Tribunal, CHENNAI BENCHES,
Before: SHRI INTURI RAMA RAO & SHRI SS VISWANETHRA RAVI
Pronounced: 01.09.2026
PER INTURI RAMA RAO, ACCOUNTANT MEMBER :
These two appeals filed by the Assessees directed against the separate orders passed by learned Commissioner of Income Tax(Appea
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.