PATTABI SAMPATH KUMAR,CHENNAI vs. ACIT CENTRAL CIRCLE 1(1), CHENNAI

ITA 542/CHNY/2026Status: DisposedITAT Chennai01 September 2026AY 2013-1411 pages

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Income Tax Appellate Tribunal, CHENNAI BENCHES,

Before: SHRI INTURI RAMA RAO & SHRI SS VISWANETHRA RAVI

Pronounced: 01.09.2026

PER INTURI RAMA RAO, ACCOUNTANT MEMBER :

These two appeals filed by the Assessees directed against the separate orders passed by learned Commissioner of Income Tax(Appea

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