MANIKANDAN RAMACHANDRAN,ERODE vs. ITO, WARD-1(1), ERODE
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Income Tax Appellate Tribunal, ‘A’ BENCH, CHENNAI
Before: SHRI ABY T VARKEY & SHRI S. R. RAGHUNATHA
PER S. R. RAGHUNATHA, AM :
The present appeal is filed by the assessee against the order dated 27.03.2026 passed by the learned Commissioner of Income Tax (Appeals), NFAC, Delhi (hereinafter referred to as “ld.CIT(A)”), dismissing the appeal filed
:-2-: ITA. No:2672/Chny/2026. by the assessee against the assessment order dated 25.02.2025 passed u/s.144 of the Income Tax Act
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