UDAYAKUMAR,CHENNAI vs. DEPUTY COMMISSIONER OF INCOME TAX, NON CORP. CIR 22(1) (TBM), CHENNAI
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Income Tax Appellate Tribunal, ‘D’ BENCH, CHENNAI
Before: SHRI GEORGE GEORGE K & SHRI S.R. RAGHUNATHA
PER S.R.RAGHUNATHA, AM:
These two appeals of the assessee are filed against the separate orders of the learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Delhi, (in short ‘ld.CIT(A)’) for the assessment year 2013-14, vide the orders dated 13.02.2026 against the assessment order passed by the AO, NFAC, Delhi, u/s.147 r.w.s 144 r.w.s 144B
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