Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-32, KOLKATA, INCOME TAX, MIDDLETON OFFICE vs ADITYA SINGHANIA, KOLKATA
ITA 454/KOL/2026[2018]Status: DisposedITAT Kolkata
M/S. UMANG VINCOM PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
ITA 412/KOL/2026[2015-2016]Status: HeardITAT KolkataAY 2015-2016
INCOME TAX OFFICER, WD-6(2), KOL, KOLKATA vs M/S. LINTON DEALERS PVT. LTD., KOLKATA
ITA 32/KOL/2026[2010-11]Status: DisposedITAT KolkataAY 2010-11
REGIS INDUSTRIES LIMITED,KOLKATA vs ITO, WARD 3(1), KOLKATA
ITA 248/KOL/2026[2018-2019]Status: HeardITAT KolkataAY 2018-2019
NIKKI LOGISTIC PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA
ITA 2234/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
MALDA METAL PVT. LTD.,MURSHIDABAD vs DCIT, CENTRAL CIRCLE 4(4), KOLKATA, KOLKATA
ITA 2150/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
KUSH TRADING & COMMERCE PRIVATE LIMITED,RAIPUR vs ITO, WARD 4(4), KOLKATA, KOLKATA
ITA 2098/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
CHIRANABIN,PARBAKSHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA, KOLKATA
ITA 2094/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28
ANGARGARIA SRIJONI SIKSHA NIKETAN,ANGARGARIA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA, KOLKATA
ITA 2093/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28
ASCENT AGENCY PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
ITA 197/KOL/2026[2013-2014]Status: HeardITAT KolkataAY 2013-2014
SUBHOBRATO GHOSH,KOLKATA vs I.T.O., WARD - 61(3), KOLKATA
ITA 1849/KOL/2026[2025-2026]Status: HeardITAT KolkataAY 2025-2026
SK. KAMALUDDIN,SANTINIKETAN, BIRBHUM vs A.C.I.T., CIRCLE - 3, SURI, BIRBHUM
ITA 1844/KOL/2026[2020-2021]Status: HeardITAT KolkataAY 2020-2021
SMT. RANU GHOSH,BURDWAN vs ITO, WARD 1(1), BURDWAN, BURDWAN
ITA 1714/KOL/2026[2018-2019]Status: HeardITAT KolkataAY 2018-2019
SMT. RANU GHOSH,BURDWAN vs ITO, WARD 1(4), NOW ITO, WARD 1(2), BURDWAN, BURDWAN
ITA 1713/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
SMT. RANU GHOSH,BURDWAN vs ITO, WARD 1(4), NOW WARD 1(2), BURDWAN, BURDWAN
ITA 1712/KOL/2026[2009-2010]Status: HeardITAT KolkataAY 2009-2010
DEEPAK SETH,KOLKATA vs I.T.O., WARD - 47(6), KOLKATA
ITA 1505/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
SANJIB KUMAR ROY,KOLKATA vs ITO, WARD 61(1), KOLKATA
ITA 1355/KOL/2026[2015-2016]Status: HeardITAT KolkataAY 2015-2016
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 32, KOLKATA, INCOME TAX, MIDDLETON ROW vs HARDWARE COLLECTION, KOLKATA
ITA 1046/KOL/2026[2015]Status: DisposedITAT Kolkata
BANKURA POLICE EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED,BANKURA vs I.T.O., WARD - 3(1), BANKURA
ITA 1041/KOL/2026[2022-2023]Status: HeardITAT KolkataAY 2022-2023
GOPAL HAR,JALPAIGURI vs I.T.O., WARD - 1(1), JALPAIGURI
ITA 1028/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
GOPAL HAR,JALPAIGURI vs I.T.O., WARD - 1(1), JALPAIGURI
ITA 1027/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
S A PLASTOCHEM,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA
ITA 1015/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
CICAGO COMMODITIES PVT. LTD.,KOLKATA vs ACIT, CIRCLE 1(1), KOLKATA
ITA 994/KOL/2025[2018-2019]Status: HeardITAT KolkataAY 2018-2019
S M ELECTRIC TRADING CO PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 5(1), KOLKATA
ITA 454/KOL/2025[2018-19]Status: HeardITAT KolkataAY 2018-19
INCOME TAX OFFICER, SILIGURI vs SATYA NARAYAN SARIA, SILIGURI
ITA 323/KOL/2025[2012-13]Status: DisposedITAT KolkataAY 2012-13
INCOME TAX OFFICER, SILIGURI vs SATYA NARAYAN SARIA, SILIGURI
ITA 322/KOL/2025[2014-15]Status: DisposedITAT KolkataAY 2014-15
ASRIT INTERNATIONAL PRIVATE LIMITED (NOW AMALGAMATED LILY INDIA PRIVATE LIMITED),KOLKATA vs ITO, WARD 8(1), KOLKATA
ITA 3154/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
ANIL KUMAR PODDAR,KOLKATA vs ITO, WARD 43(2), KOLKATA
ITA 3044/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
AFTAB HOSSAIN LASKAR,KOLKATA vs DCIT, CIRCLE 26(1), KOLKATA
ITA 2962/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SATELLITE MERCANTILES PVT. LTD.,KOLKATA vs ACIT, CIRCLE - 5(1), KOLKATA
ITA 2844/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018