Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
KARANI EDU TRUST CHARNKA,CHARNKA vs COMMISSIONER OF INCOME TAX EXMPETION, AHEMDABAD
ITA 2276/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
SHRI AMARDHAM LALGEBI SEVA TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AAYKAR BHAWAN, VEJALPUR
ITA 2213/AHD/2026[NA]Status: DisposedITAT Ahmedabad
KUMBHASHAN KELVANI MANDAL,KUMBHASHAN vs COMMISSIONER OF INCOME TAX EXMEPTION, AHMEDABAD
ITA 2064/AHD/2026[2027-2028]Status: DisposedITAT AhmedabadAY 2027-2028
INDIAN MEDICAL ASSOCIATION CHARITABLE TRUST,PALANPUR vs CIT (EXM), AHMEDABAD
ITA 2059/AHD/2026[2027-28]Status: DisposedITAT AhmedabadAY 2027-28
SHRI DANTA KELVANI MANDAL,DANTA vs COMMISSIONER OF INCOME TAX EXMPETION, AHMEDABAD
ITA 2049/AHD/2026[2027-2028]Status: DisposedITAT AhmedabadAY 2027-2028
SHREE MEWADA SUTHAR SAMAJ WELFARE TRUST,PALANPUR vs CIT EXEMPTION, AHMEDABAD
ITA 2028/AHD/2026[2027-2028]Status: DisposedITAT AhmedabadAY 2027-2028
SHRI SARKHEJ CHATURVEDI MODH BRAHMAN GNATI SAMAST TRUST,SARKHEJ vs CIT(EXEMPTION), AHMEDABAD
ITA 1667/AHD/2026[2027-28]Status: DisposedITAT AhmedabadAY 2027-28
SHRI DUNGARI GARASIYA SEVA SAMAJ TRUST,GANDHINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1658/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
RATANBEN HARGOVANDAS PATEL,C/O, NIRMA HOUSE, NR. INCOME TAX CIRCLE, AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), AHMEDABAD
ITA 1638/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
BHARATKUMAR FATESINH THAKOR,VADODARA vs ITO WARD 4(1)(7), VADODARA
ITA 1623/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
RISHWAM PATEL,AHMEDABAD vs WARD 3(2)(1), AHMEDABAD, INCOME TAX DEPARTMENT, VEJALPUR
ITA 1617/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
KAJOL PATEL,AHMEDABAD vs INCOME TAX OFFICER,WARD-1, MEHSANA
ITA 1613/AHD/2026[2025-26]Status: DisposedITAT AhmedabadAY 2025-26
GANPATBHAI MAYAJIBHAI BARIA,PANCHMAHAL vs ITO, WARD 1, GODHRA, PANCHMAHAL
ITA 1506/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
CHANDRIKABEN RATILAL SONI LR HARSHADBHAI RATILAL SONI,AHMEDABAD vs INCOME TAX OFFICER WARD 5(2)(2), AHMEDABAD, AHMEDABAD
ITA 1293/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
ANILKUMAR BHIKHABHAI VIRANI,BHAVNAGAR vs DCIT, CIRCLE-1, BHAVNAGAR
ITA 2343/AHD/2025[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI KASHI VRAJ EDUCATION TRUST KALOL,GANDHINAGAR vs THE CIT (EXEMPTION), AHMEDABAD
ITA 2147/AHD/2025[NA]Status: DisposedITAT Ahmedabad
AMJADALI GAZANFARALI BUKHARI,AHMEDABAD vs THE ITO, WARD-3(2)(1) (PREVIOUSLY WARD -3(2)(6)), AHMEDABAD
ITA 504/AHD/2024[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
AMJADALI GAZANFARALI BUKHARI,AHMEDABAD vs THE ITO, WARD-3(2)(1) (PREVIOUSLY WARD -3(2)(6)), AHMEDABAD
ITA 503/AHD/2024[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
ACIT CENTRAL CIRCLE 1(3), AHMEDABAD, AHMEDABAD vs GAURANG ATMARAM PATEL, AHMEDABAD
ITA 1946/AHD/2024[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
SAIRA BALGOPAL MENON,DUBAI, UAE vs INCOME TAX OFFICER, (IT) WARD 3, PUNE, PUNE
ITA 930/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
SAIRA BALGOPAL MENON,DUBAI, UAE vs INCOME TAX OFFICER, (IT) WARD 3, PUNE, PUNE
ITA 929/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
SAIRA BALGOPAL MENON,DUBAI, UAE vs INCOME TAX OFFICER, (IT) WARD 3, PUNE, PUNE
ITA 928/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
DCIT, CIRCLE-8, PUNE, PUNE (AKURDI) vs RAJENDRA DAGADU GAIKWAD, PUNE
ITA 751/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
RBL BANK LIMITED,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR
ITA 2114/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
CREATIVE TECHNOTEX PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA
ITA 991/KOL/2026[2014-2015]Status: HeardITAT KolkataAY 2014-2015
GAURAV SADHWANI,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3), KOLKATA
ITA 937/KOL/2026[2021-2022]Status: HeardITAT KolkataAY 2021-2022
M/S. WINCOME INTERNATIONAL LIMITED,KOLKATA vs ACIT, CIRCLE 1(1), KOLKATA
ITA 768/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
GOUTAM MISHRA,BANKURA vs ITO, WARD 3(1), BANKURA
ITA 760/KOL/2026[2022-2023]Status: HeardITAT KolkataAY 2022-2023
JAINCO TRANSMISSION LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA
ITA 739/KOL/2026[2014-2015]Status: HeardITAT KolkataAY 2014-2015
NORTEL VANIJYA PRIVATE LIMITED,HOWRAH KOLKATA vs ITO, WARD 13(1), KOLKATA, KOLKATA
ITA 485/KOL/2026[2014-15]Status: DisposedITAT KolkataAY 2014-15