SHREE MEWADA SUTHAR SAMAJ WELFARE TRUST ,PALANPUR vs. CIT EXEMPTION , AHMEDABAD
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IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD
BEFORE: DR. BRR KUMAR, VICE-PRESIDENT AND SHRI TAPAS RAM MISRA, JUDICIAL MEMBER
Sr. ITA No A.Y. Appellant, Address and Respondent A.R D.R No. PAN No. Shri N.I. Shri Kiran Unavekar, /AHD /2026 Charnka Income Tax Patel, C.A. CIT. DR At Charnka Tal (Exemption), Radhanpur Dist Patan, Ahmedabad - Patan-385340, Gujarat 380015 PAN NO. AAATK2569G CIT. DR C/O. Jay Bunglows, Nr. (Exemption), Kavita Flats,Opp. Police Ahmedabad - , Kalol, Gandhinagar- 380015 382721, Gujarat PAN No. AANTS0036P Shri N.I. Shri Kiran Unavekar, /AHD/2026 Mandal Income Tax Patel, C.A. CIT. DR Kumbhshan Tal (Exemption), Palanpur, Palanpur- Ahmedabad - 385001, Gujarat 380015 PAN No. AAATK3254A 4 I TA No. NA Shri Amardham Lalgebi Commissioner of Shri Mehul Shri Kiran Unavekar, 2213/Ahd/20 Seva Trust Income Tax Thakkar, AR CIT. DR 26 Shri Amardham Lalgebi (Exemption), Ashram, Hathijan, Ahmedabad - Ahmedabad-382445, 380015 Gujarat PAN No. AAETS3047B CIT. DR Sterling City, Bopal, (Exemption), Shah, Adv. Taluka Dascroi,, Ahmedabad - Ahmedabad-380058, 380015 Gujarat PAN No. AAATS6271R CIT. DR 026 Samast Trust (Exemption), Sarkhej Bajar, Nr. Ahmedabad - Sarkhej Bus
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