Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,837 total)
KARM VIR,JIND, HARYANA vs ITO. WARD-1, JIND, HARYANA
ITA 1579/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
KARM VIR,JIND, HARYANA vs ITO. WARD-1, JIND, HARYANA
ITA 1578/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
SHREE BAJRESHWARI DEVI TEMPLE TRUST,HIMACHAL PRADESH vs DCIT/ACIT(E)(C-2) CHANDIGARH, CHANDIGARH
ITA 1538/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
SHRI KRISHAN EDUCATIONAL TRUST,HARYANA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 1503/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
GIAN SAGAR EDUCATIONAL & CHARITABLE TRUST, CHANDIGARH,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX (EXEMTIONS), CHANDIGARH, CHANDIGARH
ITA 1478/CHANDI/2026[NOT APPLICABLE]Status: DisposedITAT Chandigarh
MAA VAISHNO DEVI INTERNATIONAL FOUNDATION,CHEEKA, KAITHAL vs INCOME TAX OFFICER EXEMPTION WARD, AMBALA CANTT
ITA 1424/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
GIAN SAGAR EDUCATIONAL AND CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTION, CHANDIGARH, CHANDIGARH
ITA 898/CHANDI/2025[NOT APPLICABLE]Status: DisposedITAT Chandigarh
DELHI PUBLIC SCHOOL,SHIMLA vs COMMISSIONER OF INCOME TAX(EXEMPETIONS), CHANDIGARH
ITA 4/CHANDI/2025[2024]Status: DisposedITAT Chandigarh
MR. HARMEET SINGH, MLA,PATIALA vs ITO, WARD-5, PATIALA
ITA 266/CHANDI/2025[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
SUSHIL TIWARI,PANCHKULA vs INCOME TAX OFFICER, WARD-3, PANCHKULA
ITA 21/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
GURBACHAN SINGH,HARYANA vs ITO. WARD-1, SIRSA, HARYANA
ITA 1879/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
CHANDIGARH WELFARE TRUST,RUPNAGAR vs CR BUILDING, EXPEMTION WARD
ITA 1875/CHANDI/2025[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA, LUDHIANA vs M/S HOMELIFE BUILDCON PVT. LTD., LUDHIANA
ITA 1870/CHANDI/2025[2021-22]Status: DisposedITAT ChandigarhAY 2021-22
INCOME TAX OFFICER, AAYAKAR BHAWAN vs CHANCHAL MIGLANI, -
ITA 1786/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
BSG MART,SIRSA vs JAO THE INCOME TAX OFFICER WARD-1, SIRSA
ITA 1751/CHANDI/2025[2020-2021]Status: DisposedITAT ChandigarhAY 2020-2021
RAJNISH KUMAR JATWANI,CHANDIGARH vs ITO, WARD 2(1), CHANDIGARH
ITA 1688/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
HAPLOOS PLYBOARDS PRIVATE LIMITED, YAMUNANAGAR,YAMUNA NAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX (CIRCLE) YAMUNANAGAR, YAMUNANAGAR
ITA 1649/CHANDI/2025[2017-2018]Status: DisposedITAT ChandigarhAY 2017-2018
KSHITIZ AGGARWAL,GURGAON vs ITO WARD 7(1), LUDHIANA, LUDHIANA
ITA 1643/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
SATISH KUMAR,PATIALA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 1424/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
A.D. EDUCATIONAL SOCIETY,C/O AKUL AGARWAL AND ASSCIATES vs DCIT/ACIT(E)(C-2), CHANDIGARH
ITA 1294/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
AMIT BANSAL,SIRSA, HARYANA vs INCOME TAX OFFICER, SIRSA, HARYANA
ITA 1114/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
AMIT BANSAL,SIRSA, HARYANA vs INCOME TAX OFFICER, WARD-1, SIRSA, SIRSA, HARYANA
ITA 1113/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
AMIT KUMAR, PANCHKULA,PANCHKULA vs JAO THE INCOME TAX OFFICER WARD 2(1) CHANDIGARH, CHANDIGARH
ITA 1079/CHANDI/2025[2015-2016]Status: DisposedITAT ChandigarhAY 2015-2016
SHRI MAHAVIR JAIN YUVAK MANDAL,ROHIT MILL CIRCLE, KHOKHARA vs INCOME TAX OFFICER, AHMEDABAD
ITA 994/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
SHIVASHISH FOUNDATION TRUST,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 746/AHD/2026[NA]Status: DisposedITAT Ahmedabad
KARANI EDU TRUST CHARNKA,CHARNKA vs COMMISSIONER OF INCOME TAX EXMPETION, AHEMDABAD
ITA 2276/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
SHRI AMARDHAM LALGEBI SEVA TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AAYKAR BHAWAN, VEJALPUR
ITA 2213/AHD/2026[NA]Status: DisposedITAT Ahmedabad
KUMBHASHAN KELVANI MANDAL,KUMBHASHAN vs COMMISSIONER OF INCOME TAX EXMEPTION, AHMEDABAD
ITA 2064/AHD/2026[2027-2028]Status: DisposedITAT AhmedabadAY 2027-2028
INDIAN MEDICAL ASSOCIATION CHARITABLE TRUST,PALANPUR vs CIT (EXM), AHMEDABAD
ITA 2059/AHD/2026[2027-28]Status: DisposedITAT AhmedabadAY 2027-28
SHRI DANTA KELVANI MANDAL,DANTA vs COMMISSIONER OF INCOME TAX EXMPETION, AHMEDABAD
ITA 2049/AHD/2026[2027-2028]Status: DisposedITAT AhmedabadAY 2027-2028
