Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,837 total)
LALAN RAY,BIHAR vs ITO WARD 2(2) CHAPRA, CHAPRA
ITA 229/PAT/2026[2020-2021]Status: DisposedITAT PatnaAY 2020-2021
KSDS UNIVERSITY DARBHANGA,DARBHANGA vs ITO TDS, DARBHANGA
ITA 186/PAT/2026[2019-2020]Status: DisposedITAT PatnaAY 2019-2020
KSDS UNIVERSITY DARBHANGA,DARBHANGA vs ITO TDS, DARBHANGA
ITA 185/PAT/2026[2018-2019]Status: DisposedITAT PatnaAY 2018-2019
SWARAN SINGH,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
ITA 975/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
SWARAN SINGH,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
ITA 974/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
B P SHIKSHA SANSTHA,FARIDABAD vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 768/CHANDI/2026[2026-27 to 2031-32]Status: DisposedITAT Chandigarh
SURYA EDUCATIONAL SOCIETY,AMBALA vs CIT EXEMPTION, CHANDIGARH
ITA 709/CHANDI/2026[NOT APPLICABLE]Status: DisposedITAT Chandigarh
SURYA EDUCATIONAL SOCIETY,JALBERA ROAD, AMBALA CITY vs CIT EXEMPTION, CHANDIGARH
ITA 708/CHANDI/2026[NOT APPLICABLE]Status: DisposedITAT Chandigarh
BHAGAT NAMDEV EDUCATIONAL & CHARITABLE TRUST,DHURI vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 683/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
MANDIR PIR GOUS PAK GYARWIN WALA CHANGER MAKRER CHARITABLE SOCIETY,HIMACHAL PRADESH vs CIT(E), WARD SOLAN, HIMACHAL PRADESH
ITA 659/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
SHREE BAJRESHWARI DEVI TEMPLE TRUST,HIMACHAL PRADESH vs ACIT(E)(C-2), CHANDIGARH
ITA 599/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
ANJU,KURALI, PUNJAB vs INCOME TAX OFFICER, WARD 6(1), CHANDIGARH, MOHALI
ITA 581/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
PUSHPA,RUPNAGAR, PUNJAB vs INCOME TAX OFFICER, WARD-2(2), RUPNAGAR, RUPNAGAR
ITA 492/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
KARTAR ENTERPRISES,MALERKOTLA vs ITO, WARD-1, MALERKOTLA
ITA 465/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
DISTRICT ELECATION OFFICE, MANDI,MANDI vs INCOME TAX OFFICER, MANDI
ITA 456/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
LOTUS REFINERIES PRIVATE LIMITED,CHANDIGARH vs ACIT, CHANDIGARH
ITA 450/CHANDI/2026[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
ARORA ALLOYS LTD., LUDHIANA,LUDHIANA vs JAO DCIT, CIRCLE-1, LUDHIANA, LUDHIANA
ITA 429/CHANDI/2026[2018-2019]Status: DisposedITAT ChandigarhAY 2018-2019
BIRBAL KUMAR,HARYANA vs ITO, HARYANA
ITA 418/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
JASBIR SINGH,CHANDIGARH vs ITO WARD 5(5) CHANDIGARH, CHANDIGARH
ITA 410/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
VISHAL GUPTA, LUDHIANA,LUDHIANA vs ITO WARD 7(1), LUDHIANA, LUDHIANA
ITA 364/CHANDI/2026[2022-2023]Status: DisposedITAT ChandigarhAY 2022-2023
NEERAJ GOYAL,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, DCIT CIRCLE, PANCHKULA
ITA 345/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
GOURAV KUMAR,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER, KURUKSHETRA,HARYANA
ITA 315/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
GOURAV KUMAR,KURUKSHETRA,HARYANA vs INCOME TAX OFFICER, KURUKSHETRA, HARYANA
ITA 314/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
HARINDER SINGH, MANDI GOBINDGARH,MANDI GOBINDGAR vs JAO INCOME TAX OFFICER WARD 1 MANDI GOBINDGARH, MANDI GOBINDGAR
ITA 274/CHANDI/2026[2022-2023]Status: DisposedITAT ChandigarhAY 2022-2023
ALAINA HEALTHCARE PRIVATE LIMITED, SOLAN,SOLAN vs ITO,PARWANOO, PARWANOO
ITA 251/CHANDI/2026[2017-2018]Status: DisposedITAT ChandigarhAY 2017-2018
ALAINA HEALTHCARE PRIVATE LIMITED, SOLAN,SOLAN vs INCOME TAX OFFICER, PARWANOO, PARWANOO
ITA 250/CHANDI/2026[2016-2017]Status: DisposedITAT ChandigarhAY 2016-2017
ORIENTAL WINES,BATHINDA vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), LUDHIANA
ITA 247/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
PUNJAB ENGINEERING COLLEGE(DEEMED TO BE UNIVERSITY),CHANDIGARH vs ACITDCIT, EXEMPTION CIRCLE1, CHANDIGARH
ITA 246/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
INCOME TAX OFFICER, WARD-2(1), CHANDIGARH, CHANDIGARH vs DEVINDER KUMAR SINGLA, CHANDIGARH
ITA 170/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
SRI GURU HAR RAI JI RELIGIOUS AND CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1605/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
