PUNJAB ENGINEERING COLLEGE(DEEMED TO BE UNIVERSITY),CHANDIGARH vs. ACITDCIT, EXEMPTION CIRCLE1, CHANDIGARH
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Income Tax Appellate Tribunal, “B” BENCH, CHANDIGARH
Before: HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM & HON’BLE SHRI RAJESH DAMODARLAL SHARMA, JM
RAJESH DAMODARLAL SHARMA (Judicial Member)
The present appeal has been filed by the Assessee for Assessment Year (AY) 2013-14 against the order passed by Ld. Addl. / Joint Commissioner of Income Tax-1 (Appeals), Visakhaptanam [CIT(A)] dated 04.12.2025 in the matter of a rectification order passed by Ld. AO u/s 154 on 19.03.2020.
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