ALAINA HEALTHCARE PRIVATE LIMITED, SOLAN,SOLAN vs. ITO,PARWANOO, PARWANOO

ITA 251/CHANDI/2026Status: DisposedITAT Chandigarh01 September 2026AY 2017-201816 pages

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Income Tax Appellate Tribunal, “A” BENCH, CHANDIGARH

Before: HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM & HON’BLE SHRI RAJESH DAMODARLAL SHARMA, JM

Manoj Kumar Aggarwal (Accountant Member)

1.

Aforesaid appeals by assessee for Assessment Years (AYs) 2016-17 & 2017-18 arises out of separate orders of learned first appellate authority. The issues in both the years are common and inter- connected. The appeal for AY 2016-17 arises out of an order of learn

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