Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,837 total)

DCIT, CENTRAL CIRCLE-1, JODHPUR vs M/S. ADARSH CREDIT CO-OPERATIVE SOCIETY LTD., SIROHI

ITA 264/JODH/2018[2014-15]Status: DisposedITAT JodhpurAY 2014-15
1/9/2026

RAMESHWAR LAL MOONDRA, RAIGARH,RAIGARH, CHHATTISHGARH vs INCOME TAX OFFICER, WARD 1, RAIGARH, RAIGARH, CHHATTISGARH

ITA 605/RPR/2026[2019-20]Status: DisposedITAT PanajiAY 2019-20
1/9/2026

RAJNI TIWARI, BILASPUR,BILASPUR vs ITO-2(1), BILASPUR, BILASPUR

ITA 604/RPR/2026[2014-15]Status: DisposedITAT PanajiAY 2014-15
1/9/2026

ASHOK KUMAR KAUSHIK,MUNGELI vs INCOME TAX OFFICER WARD 2(2) BILASPUR, BILASPUR

ITA 601/RPR/2026[2013-14]Status: DisposedITAT PanajiAY 2013-14
1/9/2026

ASHOK KUMAR KAUSHIK,MUNGELI vs INCOME TAX OFFICER WARD 2(2) BILASPUR, BILASPUR

ITA 600/RPR/2026[2013-14]Status: DisposedITAT PanajiAY 2013-14
1/9/2026

ABHINAV SHARMA, BILASPUR,BILASPUR vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 594/RPR/2026[2023-24]Status: DisposedITAT PanajiAY 2023-24
1/9/2026

SHRI DUSHANT CHAUHAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 592/RPR/2026[2020-21]Status: DisposedITAT PanajiAY 2020-21
1/9/2026

RAMESHWAR LAL MOONDRA, RAIGARH,RAIGARH, CHHATTISHGARH vs INCOME TAX OFFICER, WARD 1, RAIGARH, RAIGARH, CHHATTISGARH

ITA 605/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
1/9/2026

RAJNI TIWARI, BILASPUR,BILASPUR vs ITO-2(1), BILASPUR, BILASPUR

ITA 604/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
1/9/2026

ASHOK KUMAR KAUSHIK,MUNGELI vs INCOME TAX OFFICER WARD 2(2) BILASPUR, BILASPUR

ITA 601/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14
1/9/2026

ASHOK KUMAR KAUSHIK,MUNGELI vs INCOME TAX OFFICER WARD 2(2) BILASPUR, BILASPUR

ITA 600/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14
1/9/2026

ABHINAV SHARMA, BILASPUR,BILASPUR vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 594/RPR/2026[2023-24]Status: DisposedITAT RaipurAY 2023-24
1/9/2026

SHRI DUSHANT CHAUHAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 592/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
1/9/2026

RAMKALI BUDDHILAL SAHU SHIKSHAN SANSTHAN,SURAT vs ITO, SURAT

ITA 738/SRT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
1/9/2026

RAMKALI BUDDHILAL SAHU SHIKSHAN SANSTHAN,SURAT vs ITO, EXEMPTION WARD, SURAT

ITA 737/SRT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
1/9/2026

TUSHAR HARISHKUMAR GANGWANI,SURAT vs INCOME TAX OFFICER, WARD-2(3)(4), SURAT

ITA 188/SRT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
1/9/2026

NIHARIKA SIDHARTH DAGA,SURAT vs INCOME TAX OFFICER, CIRCLE1(1)(1),SURAT, SURAT

ITA 123/SRT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
1/9/2026

PARESHKUMAR RAMESHCHANDRA PATEL,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT

ITA 11/SRT/2026[2014-15]Status: DisposedITAT RajkotAY 2014-15
1/9/2026

RAJESH MALHOTRA,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 642/SRT/2025[2015-16]Status: DisposedITAT RajkotAY 2015-16
1/9/2026

SANDIPBHAI RASIKLAL TANNA,UMBERGAON vs INCOME TAX OFFICER, WARD-7, VAPI, VAPI

ITA 1358/SRT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
1/9/2026

RAMKALI BUDDHILAL SAHU SHIKSHAN SANSTHAN,SURAT vs ITO, SURAT

ITA 738/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
1/9/2026

RAMKALI BUDDHILAL SAHU SHIKSHAN SANSTHAN,SURAT vs ITO, EXEMPTION WARD, SURAT

ITA 737/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
1/9/2026

TUSHAR HARISHKUMAR GANGWANI,SURAT vs INCOME TAX OFFICER, WARD-2(3)(4), SURAT

ITA 188/SRT/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
1/9/2026

NIHARIKA SIDHARTH DAGA,SURAT vs INCOME TAX OFFICER, CIRCLE1(1)(1),SURAT, SURAT

ITA 123/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
1/9/2026

PARESHKUMAR RAMESHCHANDRA PATEL,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT

ITA 11/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
1/9/2026

RAJESH MALHOTRA,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 642/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
1/9/2026

SANDIPBHAI RASIKLAL TANNA,UMBERGAON vs INCOME TAX OFFICER, WARD-7, VAPI, VAPI

ITA 1358/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21
1/9/2026

SHREE LIFE CARE PRIVATE LIMITED,PATNA vs DC/AC, CIRCLE 1, PATNA, LOK NAYAK BHAWAN

ITA 341/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
1/9/2026

NAVANEET KUMAR MISHRA,SHYAM KUTIR, KADAMKUAN, PATNA vs INCOME TAX OFFICER, WARD 5(1), PATNA, LOK NAYAK BHAWAN, DAK BUNGLOW ROAD, PATNA

ITA 340/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
1/9/2026

BIDUR KUMAR,SAHARSA vs ITO, SAHARSA

ITA 336/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
1/9/2026