Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,837 total)
SHRI MAHAVIR IRON AND STEEL PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
WPT/93/2025ITAT Chhattisgarh
SUDESH GOYAL vs INCOME TAX OFFICER AND ANOTHER
CWP/24816/2024ITAT Punjab & Haryana
JASVEER KAUR vs INCOME TAX OFFICER AND ORS
CWP/19131/2024ITAT Punjab & Haryana
SANDEEP GARG vs INCOME TAX OFFICER AND ORS
CWP/12936/2024ITAT Punjab & Haryana
HOSPITECH MANAGEMENT CONSULTANTS PVT LTD vs PRINCIPAL COMMISSIONER OFCENTRAL GOODS AND SERVICES TAX
SERTA-15/2023ITAT Delhi
KASHISH PRODUCTS IMPEX PVT LTD vs DEPUTY COMMISSIONER, GOODS AND SERVICE TAX, CENTRAL TAXES
CEAC-4/2025ITAT Delhi
MALDA METAL PVT. LTD.,,MURSHIDABAD vs DCIT, CENTRAL CIRCLE 4(4), KOLKATA,, KOLKATA
ITSSA 78/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
DCIT, CENTRAL CIRCLE 3.2,, KOLKATA vs SHIVAM IRON AND STEEL COMPANY LIMITED, KOLKATA
ITSSA 49/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
DCIT, CENTRAL CIRCLE 3.2, KOLKATA vs SHIVAM IRON AND STEEL COMPANY LIMITED, KOLKATA
ITSSA 48/KOL/2026[2015-2016]Status: HeardITAT KolkataAY 2015-2016
ELSEVIER LIMITED,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT TAX 1(2)(2), DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
ITITA 1505/DEL/2025[AY 2022-23]Status: DisposedITAT Delhi
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 251/DDN/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 250/DDN/2026[2021-22]Status: DisposedITAT DehradunAY 2021-22
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 249/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 248/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 247/DDN/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 246/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 245/DDN/2026[2016-17]Status: DisposedITAT DehradunAY 2016-17
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 244/DDN/2026[2014-15]Status: DisposedITAT DehradunAY 2014-15
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 243/DDN/2026[2015-16]Status: DisposedITAT DehradunAY 2015-16
PRASHANT GUPTA,TRANS YAMUNA COLONY, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, DCIT, CC, AAYAKAR BHAWAN, SANJAY PLACE, AGRA
ITA 563/AGR/2026[2021-2022]Status: DisposedITAT AgraAY 2021-2022
RAMPAL SINGH,KASGANJ vs ITO WARD 4(3)(3), KASGANJ, KASGANJ
ITA 249/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
RAMPAL SINGH,KASGANJ vs ITO WARD 4(3)(3), KASGANJ, KASGANJ
ITA 248/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
SHREE JAIN SHWETAMBAR JINALAY PANCHU,BIKANER vs ITO WARD 1(1) BIKANER, BIKANER
ITA 92/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
INCOME TAX OFFICER, PALI vs KUSHAL CHAND DAGA (HUF), PALI
ITA 73/JODH/2026[2013-14]Status: DisposedITAT JodhpurAY 2013-14
SHRI KRISHNA GOPAL GAU SHALA SAMOITI AACHHOJAI,SHRI KRISHNA GOPAL GAU SHALA SAMOITI AACHHOJAI vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
ITA 57/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
SHREE MEERA GO SEWA SAMITI SATLAWAS,SHREE MEERA GO SEWA SAMITI SATLAWAS vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
ITA 56/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
AAPESHWAR VADI GAUSHALA SANSTHAN TAVAB,JODHPUR vs CIT (E), JAIPUR
ITA 137/JODH/2026[N/A]Status: DisposedITAT Jodhpur
SHREE JAIN SWETAMBER TERAPANTHI SABHA CHARWAS,CHARWAS, CHURU vs ITO WD 1, CHURU, CHURU,RAJASTHAN
ITA 1129/JODH/2025[2027-28]Status: DisposedITAT JodhpurAY 2027-28
SHRI NARAYANI TOR PRIVATE LIMITED,BHILWARA vs INCOME TAX OFFICER, WD-1, BHILWARA, BHILWARA
ITA 1085/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
MANOJ KUMAR JAGETIA,BHILWARA vs INCOME TAX OFFICER, WARD-1, BHILWARA
ITA 1050/JODH/2025[2019-20]Status: DisposedITAT JodhpurAY 2019-20
