Recent Judgments

YAR MOHAMMAD KHAN,DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE DELHI

ARVIND KUMAR BAHL,GURGAON vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

KANHIYA DEVELOPERS PRIVATE LIMITED,NEW DELHI vs CIT(A), DELHI, DELHI

SANSKAR NIRMAN SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK

ACIT, DELHI vs LEX & LEGAL SERVICES, DELHI

INCOME TAX OFFICER, DELHI vs NAVEEN SABHARWAL, DELHI

RENU GUPTA,NEW DELHI vs CIT(APPEAL), NEW DELHI

RAHUL GUPTA,NOIDA vs INCOME TAX OFFICER WARD 5(3)(1), NOIDA

SATYA PRAKASH,DELHI vs ITO, WARD 43(1), DELHI

HITESH KHANNA,PITAMPURA vs PR. COMMISSIONER OF INCOME TAX APPEAL-25, JHANDEWALAN EXTENSION

PACE BUILDCON PRIVATE LIMITED,DELHI vs WARD 19(3), DELHI, DELHI

SESCON BUILDERS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE- 23(2), DELHI

INCOME TAX OFFICER, WARD -1(1)(3), MEERUT, MEERUT vs KAUSTUBH GUPTA, MEERUT

KAUSTUBH GUPTA,MEERUT vs PR,CIT, GHAZIABAID

INCOME TAX OFFICER, DELHI vs TOP-TECH CABLES PRIVATE LIMITED, DELHI

KRISH ROAD CARRIERS PRIVATE LIMITED,DELHI vs ITO,WARD-14(4), DELHI

AON CONSULTING PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 2(2), NEW DELHI

JCIT, SPECIAL RANGE-1, NEW DELHI vs AON SERVICES INDIA P.LTD, NEW DELHI

DIXON TECHNOLOGIES (INDIA) LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 3, NEW DELHI

UPKAR MANI,DELHI vs ACIT CC-8, JHANDEWALAN

MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

THE PR. COMMISSIONER OF INCOME TAX, ROHTAK vs MICRO TURNER, MAL GODAM ROAD, ROHTAK

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH vs M/S IMPROVEMENT TRUST, SANGRUR (PAN: AAATI6009F)

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH vs M/S DAYA NAND MATH GURDASPUR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) LUDHIANA vs M/S NARULA FOODS PVT LTD

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PR. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE LUDHIANA vs M/S NARULA OIL AND FATS PVT LTD

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

THE PRINCIPAL COMMISSIONER OF INCOME TAX, FARIDABAD vs HENNA EXPORT CORPORATION, FARIDABAD

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PUNEET SINGH vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SURJIT BHOJSINGH AILSINGHANI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 27(3) AND ORS

Karan Rajesh Gulati (Legal Heir of Late Rajesh Gulati) vs Deputy Commissioner of Income Tax, Circle 27(2) Mumbai AND ORS

M/S SAUDI ARABIAN AIRLINES vs UNION OF INDIA

HON'BLE MR. JUSTICE UJJAL BHUYAN