INCOME TAX OFFICER, WARD -1(1)(3), MEERUT , MEERUT vs. KAUSTUBH GUPTA , MEERUT

ITA 6169/DEL/2025Status: DisposedITAT Delhi02 September 2026AY 2017-184 pages

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Income Tax Appellate Tribunal, DELHI BENCH “B”: NEW DELHI

Before: MS MADHUMITA ROY & SHRI KRINWANT SAHAY

For Respondent: Shri Om Prakash, CIT DR and Sh
Hearing: 23/06/2026Pronounced: 02/09/2026

PER MADHUMITA ROY, JM:

The appeal and the cross objection preferred by the Assessee

and the appeal filed by the Revenue are arising out of the orders

passed by the Principal Commissioner of Income Tax, Ghzaiabad,

under Section 143(3) r.w. Section 263 and

The order continues below.

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