INCOME TAX OFFICER, DELHI vs. TOP-TECH CABLES PRIVATE LIMITED, DELHI
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Before: SHRI S. RIFAUR RAHMAN & SHRI RAJ KUMAR CHAUHAN
PER S. RIFAUR RAHMAN, ACCOUNTANT MEMBER :
2 CO No.25/Del/2026
This appeal is filed by the Revenue against the order of ld. Commissioner of Income-tax (Appeals)/National Faceless Appeal Centre (NFAC), Delhi [“Ld. CIT(A)”, for short] dated 24.03.2025 for the Assessment Year 2017-18. The assessee also filed cross objections against the aforesaid impugned order dated 24.03.2025. 2. The grounds of appeal taken by the Revenue and the
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