PUNEET SINGH vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ANR
No AI summary yet for this judgment.
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH Sr. No.106 CWP-15663-2023 Date of decision: 01.09.2026 Puneet Singh ….Petitioner Versus Assitant Commissioner of Income-Tax, Circle, Karnal and another
….Respondents CORAM: HON’BLE MR. JUSTICE DEEPAK SIBAL HON’BLE MR. JUSTICE SUNISH BINDLISH Present: None for the petitioner. Ms. Gauri Neo Rampal, Sr. Standing Counsel (through VC) for the respondents. * * * DEEPAK SIBAL, J. (Oral) 1. The order sheets reveal that for the last five consecutive occasions none appeared for the petitioner. 2. Even today the position is not different. 3. Dismissed in default. (DEEPAK SIBAL) JUDGE
(SUNISH BINDLISH) JUDGE September 01, 2026 Jyoti 1 Whether speaking/reasoned Yes/No Whether reportable Yes/No JYOTI SHARMA 2026.09.07 11:12 I attest to the accuracy and authenticity of this document
Recent GST High Court judgments
Search GST case law →- M/S. Nanda Contruction PVT. LTD., Angul vs. Additional Commissioner, GST And Central Excise Commissionerate, SundergarhOrissa · 28 Oct 2026
- M/S Utkal Suppliers,Ganjam vs. Assistant Commissioner Of CT And GST, Ganjam-I Circle,GanjamOrissa · 28 Oct 2026
- M/S Kotdwar Steel Limited vs. Office Of Hte Deputy CommissionerUttarakhand · 28 Oct 2026
- M/S Kotdwar Steel Limited vs. Office Of The Deputy CommissionerUttarakhand · 28 Oct 2026
- M/S Kotdwar Steel Limited vs. Office Of The Deputy CommissionerUttarakhand · 28 Oct 2026