Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,735 total)

ANITA BHATEJA,DELHI vs INCOME TAX OFFICER W 67(4), DELHI

ITA 6511/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
2/9/2026

SUMER SINGH TYAGI,DELHI vs INCOME TAX OFFICER, WARD 30(1), CIVIC CENTRE, INCOME TAX DEPARTMENT, DELHI

ITA 5083/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
2/9/2026

PRINCY BHAT,GURUGRAM, HARYANA vs INCOME TAX OFFICER, WARD 3(1), HSIIDC BUILDING, UDYOG VIHAR, PHASE-V, GURGAON

ITA 5081/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
2/9/2026

BANWARI LAL AGGARWAL,DELHI vs DCIT CENTRAL CIRCLE -7, DELHI

ITA 4831/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
2/9/2026

GEYOOR ALI KHAN,GHAZIABAD vs ITO, GHAZIABAD

ITA 4714/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
2/9/2026

PARSVNATH DEVELOPERS LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 76(1), NEW DELHI, DELHI

ITA 4701/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
2/9/2026

KAMLESH VASUDEVA,GURGAON, HARYANA vs WARD 2(2), NWR, GURGAON, HARYANA

ITA 4541/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
2/9/2026

DCIT CENTRAL CIRCLE 32, DELHI vs M/S PRIYAS IMPEX PRIVATE LIMITED, DELHI

ITA 4121/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
2/9/2026

DCIT, CIRCLE-7(1), DELHI, DELHI vs DEV TECHNOFAB LTD., DELHI

ITA 400/DEL/2026[2019-20]Status: FixedITAT DelhiAY 2019-20
2/9/2026

DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RASRAJ MARKETING PVT LTD, NEW DELHI

ITA 3706/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
2/9/2026

DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RASRAJ MARKETING PVT LTD, NEW DELHI

ITA 3705/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
2/9/2026

DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs ATOLL VYAPAAR PVT LTD, NEW DELHI

ITA 3704/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
2/9/2026

DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs ATOLL VYAPAAR PVT LTD, NEW DELHI

ITA 3703/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
2/9/2026

SOHEB MALIK,ROORKEE vs DCIT, CENTRAL CIRCLE-8, DELHI

ITA 3565/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
2/9/2026

RAJESH KUMAR,NEW DELHI vs ITO WARD 47(1), DELHI

ITA 3465/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
2/9/2026

ASHWANI MINDA L/H OF LATE SHRI JAI DEO PRASAD MINDA,GURGAON vs ACIT CC-13, NEW DELHI

ITA 303/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
2/9/2026

JOINT COMMISSIONER OF INCOME TAX(OSD), JHANDEWALAN, DELHI vs SUBHASH INFRAENGINEERS PRIVATE LIMITED, SARITA VIHAR, NEW DELHI

ITA 2993/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
2/9/2026

YAR MOHAMMAD KHAN,DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE DELHI

ITA 2880/DEL/2026[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
2/9/2026

ARVIND KUMAR BAHL,GURGAON vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

ITA 2749/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
2/9/2026

KANHIYA DEVELOPERS PRIVATE LIMITED,NEW DELHI vs CIT(A), DELHI, DELHI

ITA 2730/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
2/9/2026

SANSKAR NIRMAN SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK

ITA 2473/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
2/9/2026

ACIT, DELHI vs LEX & LEGAL SERVICES, DELHI

ITA 2456/DEL/2026[2017]Status: DisposedITAT Delhi
2/9/2026

INCOME TAX OFFICER, DELHI vs NAVEEN SABHARWAL, DELHI

ITA 2060/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
2/9/2026

RENU GUPTA,NEW DELHI vs CIT(APPEAL), NEW DELHI

ITA 1928/DEL/2026[2022-2023]Status: DisposedITAT DelhiAY 2022-2023
2/9/2026

RAHUL GUPTA,NOIDA vs INCOME TAX OFFICER WARD 5(3)(1), NOIDA

ITA 1845/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
2/9/2026

SATYA PRAKASH,DELHI vs ITO, WARD 43(1), DELHI

ITA 1736/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
2/9/2026

HITESH KHANNA,PITAMPURA vs PR. COMMISSIONER OF INCOME TAX APPEAL-25, JHANDEWALAN EXTENSION

ITA 9127/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
2/9/2026

PACE BUILDCON PRIVATE LIMITED,DELHI vs WARD 19(3), DELHI, DELHI

ITA 7538/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
2/9/2026

SESCON BUILDERS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE- 23(2), DELHI

ITA 7072/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
2/9/2026

INCOME TAX OFFICER, WARD -1(1)(3), MEERUT, MEERUT vs KAUSTUBH GUPTA, MEERUT

ITA 6169/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
2/9/2026