Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
BYRAMJEE JEEJEEBHOY PVT LTD,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), MUMBAI
ITA 2874/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DAYIBEN DHUDABHAI PRAJAPATI,MUMBAI vs ITO WARD 41(4)(1), MUMBAI
ITA 1864/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
CITIZENCREDIT CO OPERATIVE BANK LIMITED (GOREGAON BRANCH),MUMBAI vs ITO (TDS)1(1)(4), MUMBAI
ITA 1485/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CITIZENCREDIT CO OPERATIVE BANK LIMITED (VIKHROLI BRANCH),MUMBAI vs ITO (TDS) 1(1)(4), MUMBAI
ITA 1484/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CITIZENCREDIT CO OPERATIVE BANK LIMITED (KALINA BRANCH),MUMBAI vs ITO (TDS)1(1)(4), MUMBAI
ITA 1483/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CITIZENCREDIT CO OPERATIVE BANK LIMITED,MUMBAI vs ITO (TDS)1(1)(4), MUMBAI
ITA 1482/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MR. BINNY VINOD SHAH,MUMBAI vs ITO WARD 24(1), MUMBAI
ITA 1285/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ASST. COMMISSOINER OF INCOME TAX, MUMBAI vs JANGID PROPERTIES, MUMBAI
ITA 1126/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JIVRAJBHAI P SURANI,GUJARAT vs DCIT CENTRAL CIRCLE 3(1), MUMBAI
ITA 9489/MUM/2025[2010-2011]Status: DisposedITAT MumbaiAY 2010-2011
VALLABHBHAI PARSOTTAMBHAI SURANI,GUJARAT vs DCIT CENTRAL CIRCLE 3(1), MUMBAI
ITA 9488/MUM/2025[2010-2011]Status: DisposedITAT MumbaiAY 2010-2011
VIRJIBHAI KALYANBHAI KUKADIYA,GUJARAT vs DCIT CENTRAL CIRCLE 3(1), MUMBAI
ITA 9482/MUM/2025[2010-2011]Status: DisposedITAT MumbaiAY 2010-2011
ACIT CC 2(4) MUMBAI, MUMBAI vs JYOTHY LABS LIMITED, MUMBAI
ITA 8224/MUM/2025[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(1)(1)/6(2)(1), MUMBAI
ITA 8213/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S CEAT LIMITED, MUMBAI
ITA 8212/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S CEAT LIMITED, MUMBAI
ITA 8211/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S CEAT LIMITED, MUMBAI
ITA 8210/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(1)(1)/6(2)(1), MUMBAI
ITA 8145/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(1)(1)/6(2)(1), MUMBAI
ITA 7650/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(1)(1)/6(2)(1), MUMBAI
ITA 7441/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 HITECH PRIVATE LIMITED, MUMBAI
ITA 4949/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 HITECH PRIVATE LIMITED, MUMBAI
ITA 4948/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 HITECH PRIVATE LIMITED, MUMBAI
ITA 4947/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SANOBAR INFRASTRUCTURE PRIVATE LIMITED,MUMBAI vs ITO WARD 1(3)(2), MUMBAI
ITA 4923/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST. COMMISSIONER OF INCOME TAX- 16(1), MUMBAI, MUMBAI vs MADHU ANAND SHAH, MUMBAI
ITA 4277/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
CEEKEPEE ENGINEERING WORKS PRIAVATE LIMITED,MUMBAI vs INCOME TAX OFFICER -9(2)(2), MUMBAI
ITA 4176/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
L7 HITECH PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI
ITA 4038/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
L7 HITECH PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI
ITA 4037/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
L7 HITECH PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI
ITA 4019/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
FAHEEMA,MEERUT vs ITO, WARD 1(1)(3), MEERUT
ITA 7173/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PRABHAT NARAIN AND COMPANY,BUDAUN, UTTAR PRADESH vs ITO 2(3), BUDAUN, BUDAUN, UTTAR PRADESH
ITA 7138/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19