CITIZENCREDIT CO OPERATIVE BANK LIMITED (VIKHROLI BRANCH),MUMBAI vs. ITO (TDS) 1(1)(4), MUMBAI
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Income Tax Appellate Tribunal, “C” BENCH, MUMBAI
Before: SHRI CHALLA NAGENDRA PRASAD & SHRI G. M. DOSS
PER G.M.DOSS, ACCOUNTANT MEMBER :
These four appeals have been filed by the assessee against the respective orders passed by the learned Additional Commissioner/Joint Commissioner of Income-tax (Appeals), arising out of the orders passed
ITA No. 1482 to 1485(A.Y. 2016-17) Citizencredit Co-operative Bank Limited
by the Income Tax Officer, TDS Ward,
The order continues below.
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