CITIZENCREDIT CO OPERATIVE BANK LIMITED (GOREGAON BRANCH),MUMBAI vs. ITO (TDS)1(1)(4), MUMBAI

ITA 1485/MUM/2026Status: DisposedITAT Mumbai02 September 2026AY 2016-1715 pages

No AI summary yet for this case.

Income Tax Appellate Tribunal, “C” BENCH, MUMBAI

Before: SHRI CHALLA NAGENDRA PRASAD & SHRI G. M. DOSS

Pronounced: 02.09.2026

PER G.M.DOSS, ACCOUNTANT MEMBER :

These four appeals have been filed by the assessee against the respective orders passed by the learned Additional Commissioner/Joint Commissioner of Income-tax (Appeals), arising out of the orders passed

ITA No. 1482 to 1485(A.Y. 2016-17) Citizencredit Co-operative Bank Limited

by the Income Tax Officer, TDS Ward,

The order continues below.

Read the full judgment

A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.