CEAT LIMITED,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME-TAX, 6(1)(1)/6(2)(1), MUMBAI
ITA 7650/MUM/2025Status: DisposedITAT Mumbai02 September 2026AY 2014-1548 pages
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: HON’BLE NARENDER KUMAR CHOUDHRY & HON’BLE ARUN KHODPIA
For Appellant: Shri Vijay Mehta, Ld. A.R
For Respondent: Shri A.R. Dhyani, Ld. CIT D.R
Pronounced: 02.09.2026
Revenue against the orders even dated 19.09.2025, impugned herein, passed by the National Faceless Appeal Centre(NFAC)/Ld. Commissio
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