L7 HITECH PRIVATE LIMITED,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI
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IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER Assessment Year: 2022-23 & Assessment Year: 2021-22 & Assessment Year: 2023-24 Andheri(E), Mumbai- 400059 Mumbai- 400051
(Appellant) (Respondent) PAN: AACCL7130P
AND Assessment Year: 2022-23 & Assessment Year: 2021-22 & Assessment Year: 2023-24 Mumbai- 400051 Andheri(E), Mumbai- 400059
(Appellant) (Respondent) PAN: AACCL7130P
ITA Nos.4019, 4037, 4038, 4947 to 4949/M/2025 And CO Nos.248 & 249/M/2025 L7 Hitech Private Limited AND CO No.248/Mum/2025 (In ITA No.4949/M/2025) Assessment Year: 2023-24 & CO No.249/Mum/2025 (In ITA No.4948/M/2025) Assessment Year: 2021-22
L7 Hitech Private Limited Vs. Assistant Co
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