JIVRAJBHAI P SURANI ,GUJARAT vs. DCIT CENTRAL CIRCLE 3(1), MUMBAI
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आयकर अपीलीय अिधकरण, मुंबई पीठ", मुंबई INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCHES, MUMBAI BENCH: F BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER
ITA 9482/MUM/2025 िनधा"रण वष"/Assessment Year: 2010-2011) VIRJIBHAI KALYANBHAI DCIT CENTRAL CIRCLE 3(1) KUKADIYA KAUTILYA BHAWAN, C41-43, NO-3, SATYAM BUNGLOW, OPP अपीलाथ" Appellant ""थ" Respondent
Permanent Account Number of Assessee: AFDPK7421B
ITA 9489/MUM/2025 िनधा"रण वष"/Assessment Year: 2010-2011) JIVRAJBHAI P. SURANI DCIT CENTRAL CIRCLE 3(1) NO-1 TP-8, SUNDERAM BUNGLOW KAUTILYA BHAWAN, C41-43, TRIKAM, L.H. ROAD, VARACHHA AVENUE 3, NEAR VIDESH ROAD, SO. SURAT CITY, BHAVAN, G BLOCK BKC, SURAT – 395006, GUJARAT अपीलाथ" Appellant ""थ" Respondent
Permanent Account Number of Assessee: AGUPS7685K
ITA 9482, 9488 & 9489/MUM/2025
ITA 9488/MUM/2025 िनधा"रण वष"/Assessment Year: 2010-2011) VALLABHBHAI DCIT
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