ACIT-6(1)(1),MUMBAI, MUMBAI vs. M/S CEAT LIMITED, MUMBAI
ITA 8210/MUM/2025Status: DisposedITAT Mumbai02 September 2026AY 2012-1348 pages
No AI summary yet for this case.
Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: HON’BLE NARENDER KUMAR CHOUDHRY & HON’BLE ARUN KHODPIA
For Appellant: Shri Vijay Mehta, Ld. A.R
For Respondent: Shri A.R. Dhyani, Ld. CIT D.R
Pronounced: 02.09.2026
Revenue against the orders even dated 19.09.2025, impugned herein, passed by the National Faceless Appeal Centre(NFAC)/Ld. Commissio
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.