JOINT COMMISSIONER OF INCOME TAX(OSD), JHANDEWALAN, DELHI vs. SUBHASH INFRAENGINEERS PRIVATE LIMITED, SARITA VIHAR, NEW DELHI

ITA 2993/DEL/2026Status: DisposedITAT Delhi02 September 2026AY 2013-148 pages

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ITA No.2993/DEL/2026 & CO 225/DEL/2026 SUBASH INFRAENGINERS PRIVATE LIMITED

IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G” NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER Assessment Year: 2013-14 Vs. SUBASH INFRAENGINEERS PRIVATE JOINT COMMISSIONER OF INCOME TAX (O ), LIMITED, Room No.266, 2nd Floor, SCO No.4, CSC, Pocket-C, First Floor, ARA Centre, Jhandewalan Extn., Madanpur Khadar, South East Delhi, New Delhi, Delhi 110005. Delhi 110076. PAN No.AANCS5001K Appellant Respondent & CO No. 225/DEL/2026 (In ITA No.2993/DEL/2026) Assessment Year: 2013-14 SCO No.4, CSC, Pocket-C, Room No.266, 2nd Floor, First Floor, ARA Centre, Jhandewalan Extn., Madanpur Khadar, New Delhi, Delhi 110005. South East Delhi, Delhi 110076. PAN No.AANCS5001K Appellant Respondent

Assessee by Shri Mukesh Jain, CA & Shri Samyak Jain, Adv. Revenue by Shri Surbendu Thakur, Sr. DR

Date of hearing: 02.09.2026 Pronouncement on 02.09.2026 PER SANJAY AWASTHI, ACCOUNTANT MEMBER:

1.

This is a batch of two appeals pertaining to the same assessee, whereby the Revenue is in app

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