ASRIT INTERNATIONAL PRIVATE LIMITED (NOW AMALGAMATED LILY INDIA PRIVATE LIMITED),KOLKATA vs. ITO, WARD 8(1),, KOLKATA
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Income Tax Appellate Tribunal, KOLKATA ‘SMC’ BENCH AT KOLKATA
Before: SHRI YOGESH KUMAR US & SHRI RAKESH MISHRA
PER RAKESH MISHRA, ACCOUNTANT MEMBER:
This appeal filed by the assessee is against the order of the Addl/JCIT(A)-10, Delhi [hereinafter referred to as Ld. ‘Addl/JCIT(A)'] passed u/s 250 of the Income Tax Act, 1961 (hereinafter referred to as 'the Act') for AY 2021-22 dated 04.11.2025. 2. The assessee is in appeal before the Tribunal raising the following grounds of appeal: ITA No(s). 3154/KOL/2025 Assessment Year(s) 2021-22 Asrit Interna
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