RAJU RAVI,NAMAKKAL vs. ITO, WARD-2,, NAMAKKAL

ITA 2666/CHNY/2026Status: DisposedITAT Chennai01 September 2026AY 2011-125 pages

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Income Tax Appellate Tribunal, ‘A’ BENCH, CHENNAI

Before: SHRI ABY T VARKEY & SHRI S. R. RAGHUNATHA

Hearing: 20.07.2026Pronounced: 01.09.2026

PER S.R.RAGHUNATHA, AM:

These appeals of the assessee are filed against the separate orders of the learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Delhi, (in short ‘ld.CIT(A)’) for the assessment year 2011-12 and 2012-13, vide both the orders dated 29.01.2025 and 30.01.2025 respectively against the assessment orders passed by the Income Tax Off

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